High Courts09 Nov 1986Dismissed
Commercial Taxes Officer Vs Foreign Import and Export Association
Rajasthan High Court · (1988) 70 STC 295
Central Sales Tax Act, 1956 — Section 10, 10A, 8
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 4 of 36
High Courts07 Nov 1986
Srichand Golcha Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 63 CTR 136 : (1987) 167 ITR 855 : (1987) 31 TAXMAN 414
Income Tax Act, 1961 — Section 256(1)
High Courts07 Nov 1986Dismissed
Ajit Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 724
Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 20
High Courts05 Nov 1986
Gopi Ram Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 659 : (1987) WLN 743
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts31 Oct 1986Dismissed
State Farms Corporation of India Ltd. Vs Tarsem Lal Singh and Another
Rajasthan High Court · (1986) WLN 516
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10
High Courts31 Oct 1986Dismissed
Prem Cables Private Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1987) 12 ECC 124 : (1987) 11 ECR 717 : (1987) 32 ELT 363 : (1987) WLN 63
Constitution of India, 1950 — Article 226
High Courts31 Oct 1986
COMMISSIONER OF Income Tax Vs SATNAM MALIK.
Rajasthan High Court · (1987) 59 CTR 175 : (1987) 167 ITR 764 : (1987) 32 TAXMAN 204
Income Tax Act, 1961 — Section 143, 144, 147, 256, 271
High Courts31 Oct 1986
Commissioner of Income Tax Vs Smt. Satnam Malik
Rajasthan High Court · (1987) 59 CTR 175 : (1987) 167 ITR 764 : (1987) 32 TAXMAN 204
Income Tax Act, 1961 — Section 271(1), 274
High Courts31 Oct 1986Dismissed
Khet Mal Vs Gram Panchayat and Others
Rajasthan High Court · (1987) WLN 26
Constitution of India, 1950 — Article 226
High Courts30 Oct 1986Allowed
Madan Lal Saini Vs Malviya Regional Engineering College Society and Another
Rajasthan High Court · (1987) 2 WLN 177
High Courts30 Oct 1986Allowed
Sita Bai and Another Vs Purushottam and Others
Rajasthan High Court · (1987) WLN 684
High Courts30 Oct 1986Dismissed
Panna Lal Vs Chunni Lal
Rajasthan High Court · (1987) 2 WLN 393
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts30 Oct 1986Dismissed
Manphool Ram Vs Judge, Additional Labour Court
Rajasthan High Court · (1987) RLW 420 : (1987) 2 WLN 850
Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 11A, 2A
High Courts30 Oct 1986
Bin Raj Vs Board of Revenue and Others
Rajasthan High Court · (1987) 1 WLN 452
Rajasthan Tenancy Act, 1955 — Section 212
High Courts30 Oct 1986Dismissed
Sah Roop Narain Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 10 RAJ CK 0059
Income Tax Act, 1961 — Section 256(1), 256(2), 48(i), 48(ii), 54
High Courts30 Oct 1986
UNION OF INDIA Vs INCOME TAX APPELLATE TRIBUNAL.
Rajasthan High Court · (1987) 65 CTR 27 : (1987) 31 TAXMAN 385
Income Tax Act, 1961 — Section 145, 254
High Courts30 Oct 1986
Smt. Gunwant Kumari and Others Vs Sardar Sadhu Singh and Others
Rajasthan High Court · (1987) 2 WLN 714
High Courts30 Oct 1986
Sita Bai and Another Vs Purshottam and Others
Rajasthan High Court · (1988) 1 ACC 27 : (1988) ACJ 485
High Courts30 Oct 1986Dismissed
Mehar Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 759 : (1987) WLN 732
Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 23(1)
High Courts30 Oct 1986Dismissed
Jhandawali Gram Sewa Sahakari Samiti Ltd. Vs Election Officer and Another
Rajasthan High Court · (1986) WLN 494
Rajasthan Co-operative Societies Rules, 1966 — Rule 32