High Courts24 Oct 1986Allowed
Mst. Nani and Others Vs Ghashi and Others
Rajasthan High Court · (1987) 2 WLN 675
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 6 of 36
High Courts24 Oct 1986Allowed
Pat Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 586 : (1986) WLN 588
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Oct 1986
The New India Assurance Company Limited Vs Vidya Devi and Others
Rajasthan High Court · (1987) 2 ACC 313
Motor Vehicles Act, 1988 — Section 2(i)
High Courts23 Oct 1986Allowed
Hari Mohan and Others Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 356 : (1987) 2 WLN 639
Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 299, 319, 482Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 427
High Courts23 Oct 1986Dismissed
Gokul Chand Shahu Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 619
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482
High Courts23 Oct 1986
United Insurance Co. Ltd. Vs Harbhajan Lal and Others
Rajasthan High Court · (1987) WLN 683
High Courts23 Oct 1986
Sushila Devi Vs Commissioner of Wealth-tax
Rajasthan High Court · (1986) 10 RAJ CK 0050
Wealth Tax Act, 1957 — Section 2, 5(1), 5(3)
High Courts23 Oct 1986
Commissioner of Wealth-tax Vs Vimal Chand
Rajasthan High Court · (1987) 62 CTR 10 : (1987) 167 ITR 319
Wealth Tax Act, 1957 — Section 2
High Courts23 Oct 1986
Udaipur Soap Factory Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 60 CTR 26 : (1987) 167 ITR 613
Income Tax Act, 1961 — Section 184(1), 184(8), 185(1), 185(2), 263Income Tax Rules, 1962 — Rule 22(2)
High Courts23 Oct 1986Dismissed
Jugal kishore and Others Vs Prabha Mathur and Others
Rajasthan High Court · (1987) 2 WLN 636
Evidence Act, 1872 — Section 91, 92
High Courts23 Oct 1986Allowed
Rewad Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 2 WLN 727
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145
High Courts23 Oct 1986
Jugal Kishore and Another Vs Prabha Mathur and Others
Rajasthan High Court · (1987) 2 ACC 446
Evidence Act, 1872 — Section 91, 92
High Courts23 Oct 1986Allowed
Anil Panjwani Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 703
High Courts22 Oct 1986Allowed
Jangir Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 8
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 323
High Courts22 Oct 1986Dismissed
Registrar of Companies Vs Jaipur Stock Exchange Ltd.
Rajasthan High Court · (1987) 62 CompCas 459 : (1987) WLN 372
Companies Act, 1956 — Section 433
High Courts19 Oct 1986
Mani Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 154
Penal Code, 1860 (IPC) — Section 323
High Courts17 Oct 1986Allowed
Shambhu Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 735
Industrial Disputes Act, 1947 — Section 10, 12
High Courts17 Oct 1986Dismissed
Daudayal Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 734
High Courts17 Oct 1986Allowed
Gurucharan Singh Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1987) WLN 24
High Courts17 Oct 1986
Smt. Ratna Ganguly and Another Vs Ranjit Kumar Ganguly and Others
Rajasthan High Court · (1987) 1 WLN 321