High Courts30 Oct 1986
Commissioner of Income Tax Vs Golcha Properties (P.) Ltd.
Rajasthan High Court · (1987) 61 CTR 185
Companies (Court) Rules, 1959 — Rule 179Companies Act, 1956 — Section 446(1)Income Tax Act, 1961 — Section 220(1), 220(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 5 of 36
High Courts30 Oct 1986
Union of India Vs Income Tax Appellate Tribunal, Jaipur Bench and Another
Rajasthan High Court · (1987) WLN 126
Income Tax Act, 1961 — Section 145, 254
High Courts29 Oct 1986Dismissed
Mahaveer Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 16
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 300, 302
High Courts29 Oct 1986Allowed
Bhanwar Lal and Others Vs U.I.T.
Rajasthan High Court · (1987) 1 WLN 213
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
High Courts29 Oct 1986Allowed
Hanuman Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1990) 2 DMC 587 : (1986) RLW 591 : (1986) WLN 616
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 498A
High Courts29 Oct 1986
Jamindara Motor Transport Co-operative Society Ltd. and Vs Superintendent, Government Central Press, Jaipur and Others
Rajasthan High Court · AIR 1988 Raj 91 : (1987) 2 WLN 57
Motor Vehicles Act, 1939 — Section 47(3), 57(2), 57(3)Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 78, 81
High Courts29 Oct 1986Allowed
E.S.I. Corporation Vs Shri Ram Chemical Industries
Rajasthan High Court · (1987) RLW 212 : (1987) 2 WLN 610
Employees State Insurance Act, 1948 — Section 2, 41
High Courts28 Oct 1986Allowed
Jagjit Cotton Textiles Mills Ltd. Vs Authority Appointed under the Payment of Wages Act
Rajasthan High Court · (1987) 2 WLN 237
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33, 33APayment of Wages Act, 1936 — Section 15
High Courts28 Oct 1986
State of Rajasthan Vs Smt. Rukmani Devi and Another
Rajasthan High Court · (1987) RLW 272 : (1987) 1 WLN 143
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts28 Oct 1986Allowed
Ram Prasad Vs Guljari Lal by Lrs. Bhanwari Devi and Others
Rajasthan High Court · (1987) 1 WLN 565
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Oct 1986Allowed
Mukh Ram Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 583 : (1986) WLN 617
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts28 Oct 1986Dismissed
Kabra alias Bhura Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 336
Penal Code, 1860 (IPC) — Section 25, 3, 380, 395, 397
High Courts27 Oct 1986
Commissioner of Income Tax Vs Sadul Textiles Ltd.
Rajasthan High Court · (1987) 59 CTR 98 : (1987) 167 ITR 634
Income Tax Act, 1961 — Section 41(1)
High Courts27 Oct 1986Allowed
Narsingh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 140
Opium Act, 1878 — Section 4, 9
High Courts24 Oct 1986Allowed
Jodha Lal and Others Vs Rajendra Kumar and Others
Rajasthan High Court · (1986) 10 RAJ CK 0093
High Courts24 Oct 1986Allowed
Bhagirath Mal Vs Gujar Mal and Another
Rajasthan High Court · (1987) RLW 603 : (1987) 2 WLN 941
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts24 Oct 1986Allowed
Chand Devi and Others Vs Bharat Kumar and Another
Rajasthan High Court · (1987) 2 WLN 728
High Courts24 Oct 1986
New India Assurance Co. Ltd. and Others Vs Smt. Vidya Devi and Others
Rajasthan High Court · (1988) ACJ 558 : (1987) 1 WLN 380
Motor Vehicles Act, 1988 — Section 95
High Courts24 Oct 1986Allowed
Sohan Lal Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 65 : (1987) 1 WLN 561
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 409
High Courts24 Oct 1986Allowed
Ram Gopal Vs Smt. Ramnathi Bai
Rajasthan High Court · (1987) RLW 44 : (1987) 1 WLN 552
Rajasthan Tenancy Act, 1955 — Section 19(1)(a), 5(23)