High Courts17 Nov 1986Allowed
Smt. Lali and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 709
Criminal Procedure Code, 1973 (CrPC) — Section 156, 164, 482Penal Code, 1860 (IPC) — Section 363, 365, 366, 476, 484
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 3 of 36
High Courts14 Nov 1986Allowed
Jagdish Chalana Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 94
Penal Code, 1860 (IPC) — Section 147, 148, 332, 440, 452
High Courts13 Nov 1986Allowed
Anil Kumar Vs Smt. Jyoti
Rajasthan High Court · AIR 1987 Raj 157 : (1987) RLW 262 : (1987) 1 WLN 421
Hindu Marriage Act, 1955 — Section 27
High Courts13 Nov 1986Allowed
Smt. Ajeet Kaur Vs City Magistrate
Rajasthan High Court · (1987) 1 WLN 252
High Courts13 Nov 1986Allowed
Omkar and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 658
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 239, 397, 401Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468
High Courts13 Nov 1986Allowed
Hazariya Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 748 : (1987) 1 WLN 518
Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Nov 1986Allowed
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 100
Penal Code, 1860 (IPC) — Section 147, 323, 341
High Courts12 Nov 1986
Pradeep Kumar Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 490 : (1987) 1 WLN 206
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 307, 324
High Courts12 Nov 1986
Rajesh Choudhary Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 411 : (1986) RLW 667 : (1986) 2 WLN 788
Criminal Procedure Code, 1973 (CrPC) — Section 10, 17, 193, 194, 2Penal Code, 1860 (IPC) — Section 302, 307
High Courts12 Nov 1986
Ajeet Singh Singhvi Vs Union of India (UOI) and Others
Rajasthan High Court · (1987) 1 WLN 352
Administrative Tribunals Act, 1985 — Section 14, 19, 28, 29, 3Constitution of India, 1950 — Article 226, 323A
High Courts11 Nov 1986Dismissed
State of Rajasthan Vs Jeet mal
Rajasthan High Court · (1986) RLW 715 : (1987) 2 WLN 920
Penal Code, 1860 (IPC) — Section 467, 468, 471, 480
High Courts11 Nov 1986Dismissed
Chand Mohd. Vs Gend Mal
Rajasthan High Court · (1987) ACJ 643 : (1987) RLW 94 : (1987) WLN 736
Motor Vehicles Act, 1988 — Section 110A
High Courts11 Nov 1986
Commissioner of Income Tax Vs Aditya Mills
Rajasthan High Court · (1986) 11 RAJ CK 0016
Income Tax Act, 1961 — Section 37(2B)
High Courts11 Nov 1986
Metharam Lekhumal Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 52 CTR 344 : (1988) 169 ITR 194
Income Tax Act, 1961 — Section 185(1), 256(1), 263, 26A
High Courts11 Nov 1986
Kamruddin Pathan Vs Rajasthan State Road Transport Co.
Rajasthan High Court · (1988) 1 WLN 82
Constitution of India, 1950 — Article 20, 309, 310, 311Penal Code, 1860 (IPC) — Section 109, 409
High Courts10 Nov 1986
Moti and Others Vs Roop Narain
Rajasthan High Court · (1987) 2 WLN 670
Criminal Procedure Code, 1973 (CrPC) — Section 145, 148
High Courts10 Nov 1986Allowed
Vasdeo Arora and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1987) RLW 498 : (1987) 2 WLN 634
Criminal Procedure Code, 1973 (CrPC) — Section 156, 186, 482Penal Code, 1860 (IPC) — Section 107, 114, 494
High Courts10 Nov 1986
Commissioner of Income Tax Vs Golcha Properties (P.) Ltd. (In liquidation)
Rajasthan High Court · (1988) 169 ITR 493
Companies Act, 1956 — Section 446Income Tax Act, 1961 — Section 212(3A), 217(1A)
High Courts10 Nov 1986Dismissed
Union of India (UOI) and Others Vs Bhom Singh
Rajasthan High Court · (1987) WLN 5