High Courts17 Oct 1986
Commissioner of Income Tax Vs Jaipur Udyog Ltd.
Rajasthan High Court · (1987) 64 CTR 312 : (1987) 167 ITR 306 : (1987) 31 TAXMAN 350
Income Tax Act, 1961 — Section 207, 208, 209, 210, 211
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 7 of 36
High Courts17 Oct 1986
Kishoria Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 141
Penal Code, 1860 (IPC) — Section 324, 341, 394
High Courts17 Oct 1986
Mansur Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 155
Penal Code, 1860 (IPC) — Section 376
High Courts17 Oct 1986Dismissed
Poonma Vs Board of Revenue and Others
Rajasthan High Court · (1986) WLN 736
Rajasthan Tenancy Act, 1955 — Section 188
High Courts17 Oct 1986
Rajasthan State Road Transport Corporation and Others Vs Ramotar
Rajasthan High Court · (1988) 1 ACC 419
High Courts17 Oct 1986
Sunil Kumar alias Guddu Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 557 : (1986) WLN 738
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 353, 394, 411
High Courts17 Oct 1986Dismissed
Rastriya Mill Mazdoor Sangh and Another Vs Rajasthan Co-operative Spinning Mills Limited and Another
Rajasthan High Court · (1986) WLN 730
High Courts16 Oct 1986
Ram Kishore Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 112
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 38
High Courts16 Oct 1986Allowed
Subhash Chandra Meena Vs Madan Mohan Sood and Others
Rajasthan High Court · AIR 1988 Raj 186 : (1987) WLN 667
Motor Vehicles Act, 1939 — Section 110B
High Courts16 Oct 1986Allowed
Krishna Kumar Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 31
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 114, 302
High Courts16 Oct 1986
Satya Narain Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 144
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174
High Courts16 Oct 1986
Prabhu Ram Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 498
Penal Code, 1860 (IPC) — Section 308, 326
High Courts16 Oct 1986Dismissed
Rameshwar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1987) RLW 746 : (1987) 2 WLN 711
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts16 Oct 1986Allowed
Mithya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) RLW 49 : (1987) 1 WLN 343
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111
High Courts15 Oct 1986
Kana Ram Vs State of Rajasthan
Rajasthan High Court · (1987) ACJ 768 : (1986) RLW 559 : (1986) WLN 646
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304A
High Courts15 Oct 1986
Dalla and Another Vs State of Rajasthan
Rajasthan High Court · (1988) CriLJ 42 : (1987) RLW 517 : (1987) 2 WLN 226
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 169, 170, 173Evidence Act, 1872 — Section 145, 146, 155Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts15 Oct 1986Dismissed
Asik Ali Vs State of Rajasthan and Others
Rajasthan High Court · (1987) RLW 775 : (1987) 1 WLN 108
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts15 Oct 1986
Commissioner of Income Tax Vs Sardar Kehar Singh
Rajasthan High Court · (1987) 59 CTR 138 : (1987) 167 ITR 556 : (1987) 31 TAXMAN 324
Income Tax Act, 1961 — Section 147, 148, 256(2)
High Courts15 Oct 1986Dismissed
Rajesh and Another Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 171
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 379, 396, 397, 399