COURT ARCHIVE

Rajasthan High Court judgments, 1986

710 judgments · page 9 of 36

High Courts29 Sept 1986Allowed

Sagarmal and Others Vs Laxmi Vastra Bhandar

Rajasthan High Court · AIR 1987 Raj 112 : (1987) 1 WLN 103

Constitution of India, 1950 — Article 14, 46Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976 — Section 4

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High Courts29 Sept 1986

Surinder Nath Kapoor Vs Union of India (UOI) and Others

Rajasthan High Court · (1988) 172 ITR 56

Constitution of India, 1950 — Article 226Income Tax (Certificate Proceedings) Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 222, 224(2), 226

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High Courts29 Sept 1986Allowed

Chandan Mal Nawal Vs State of Rajasthan

Rajasthan High Court · (1987) RLW 34 : (1987) 1 WLN 513

Constitution of India, 1950 — Article 226, 309

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High Courts29 Sept 1986Dismissed

Municipal Board Vs R.R. Solanki

Rajasthan High Court · (1986) WLN 528

Constitution of India, 1950 — Article 226

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High Courts29 Sept 1986Dismissed

State of Rajasthan and Others Vs Shiv Lal and Another

Rajasthan High Court · (1986) WLN 534

Constitution of India, 1950 — Article 22, 226Industrial Disputes Act, 1947 — Section 33Payment of Wages Act, 1936 — Section 15

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High Courts26 Sept 1986

Lala Vs State of Rajasthan

Rajasthan High Court · (1986) RLW 548 : (1986) WLN 651

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts26 Sept 1986

Magraj Tawad, M.L.A. Vs Karpur Chand Kulish

Rajasthan High Court · (1987) RLW 133 : (1987) 1 WLN 606

Contempt of Courts Act, 1971 — Section 15, 20Criminal Procedure Code, 1973 (CrPC) — Section 251, 252, 482

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High Courts26 Sept 1986

Hindustan Zinc Ltd. Vs Jia Lal Kapoor

Rajasthan High Court · (1987) 1 WLN 126

Industrial Disputes Act, 1947 — Section 33C

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High Courts26 Sept 1986Dismissed

Gordhan Lal Vs State of Rajasthan and Others

Rajasthan High Court · (1987) RLW 578 : (1987) 2 WLN 595

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High Courts25 Sept 1986

K.M. Bindu Vs Chandra Shekhar and Others

Rajasthan High Court · (1987) 2 ACC 569

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High Courts25 Sept 1986Allowed

Mohan Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1987) WLN 687

Constitution of India, 1950 — Article 309

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High Courts25 Sept 1986

Mohan Lal Sukhadia University and Another Vs Miss Anita Mittal

Rajasthan High Court · (1986) 2 WLN 741

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High Courts25 Sept 1986

Bindu Vs Chandra Shekhar and Others

Rajasthan High Court · (1988) 1 ACC 435 : (1987) ACJ 1092

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High Courts25 Sept 1986

Kumari Bindu Vs Chandra Shekhar and Others

Rajasthan High Court · (1987) 1 WLN 318

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High Courts24 Sept 1986Dismissed

University of Jodhpur Vs Alok Goyal

Rajasthan High Court · (1986) WLN 513

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High Courts24 Sept 1986

Smt. Kamla Vs Commissioner of Wealth-tax

Rajasthan High Court · (1986) 09 RAJ CK 0074

Wealth Tax Act, 1957 — Section 4(1)

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High Courts24 Sept 1986

Commissioner of Income Tax Vs Bhonrilal Jain Karauli

Rajasthan High Court · (1987) 64 CTR 330 : (1987) 167 ITR 400 : (1987) 31 TAXMAN 306

Income Tax Act, 1961 — Section 37(2B)

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High Courts24 Sept 1986

Supyar Kanwar and Others, Chhoti and Others, Kalsum and Others and Shakuntala and Others Vs Ramesh Chand and Others

Rajasthan High Court · (1989) 65 CompCas 222 : (1987) 1 WLN 269

Motor Vehicles Act, 1939 — Section 95

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High Courts24 Sept 1986

Commissioner of Income Tax Vs Western Indian State Motors

Rajasthan High Court · (1987) 65 CTR 1 : (1987) 167 ITR 395

Income Tax Act, 1961 — Section 37

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High Courts23 Sept 1986Allowed

Nishi Bala Vs State of Rajasthan and Others

Rajasthan High Court · (1986) WLN 525

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