High Courts14 Oct 1977
Shankerlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 454 : (1977) WLN 534
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 3 of 14
High Courts14 Oct 1977Dismissed
Gram Panchayat Bhavi Vs The State of Raj. and Others
Rajasthan High Court · (1977) WLN 527
Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11
High Courts14 Oct 1977Dismissed
Ram Chandra Vs Ramesh Chandra
Rajasthan High Court · (1977) WLN 431
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1954 — Section 13(1)(a), 13(4), 13(6)
High Courts13 Oct 1977Dismissed
Dr. P.S. Gehlot Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 384
Constitution of India, 1950 — Article 16, 299, 311Evidence Act, 1872 — Section 115
High Courts13 Oct 1977Allowed
Jugraj, Mandwala Gram Sewa Sahakari Samiti Vs The Regustrar, Co-operative Societies and Others
Rajasthan High Court · (1977) WLN 354
Constitution of India, 1950 — Article 226
High Courts12 Oct 1977
Poonam Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 517 : (1977) WLN 615
High Courts12 Oct 1977
Surja Ram Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 597
Essential Commodities Act, 1955 — Section 3, 7
High Courts11 Oct 1977
Smt. Suraj Bai Vs Radha Kishan
Rajasthan High Court · (1977) RLW 522 : (1977) WLN 681
Stamp Act, 1899 — Section 29
High Courts10 Oct 1977Allowed
Dharam Narain Vs Jagdish Chandra and Another
Rajasthan High Court · (1977) WLN 525
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Oct 1977Allowed
Bhanwar Lal Vs The Collector, Jodhpur
Rajasthan High Court · (1977) WLN 577
Rajasthan Panchayat Act, 1953 — Section 70A
High Courts07 Oct 1977
Jiwat Ram and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1978) CriLJ 693 : (1977) WLN 621
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 439, 482Penal Code, 1860 (IPC) — Section 182, 420
High Courts07 Oct 1977
Narain Ram Vs Shanker Lal and Others
Rajasthan High Court · (1977) RLW 421 : (1977) WLN 510
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts03 Oct 1977Dismissed
Shiv Lal Vs Mohanraj and Others
Rajasthan High Court · (1977) WLN 462
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts30 Sept 1977
Sangram Singh Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 379
Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 342Evidence Act, 1872 — Section 114, 145, 27Penal Code, 1860 (IPC) — Section 109, 120B, 330, 380, 411
High Courts26 Sept 1977Dismissed
Hazari Mal Vs Pusa Ram
Rajasthan High Court · (1977) WLN 449
Rajasthan Money Lenders Act, 1963 — Section 47Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6
High Courts23 Sept 1977Allowed
Asharam Vs Ramlal
Rajasthan High Court · (1977) WLN 401
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts23 Sept 1977Dismissed
Hira Lal Pathak Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 432
Constitution of India, 1950 — Article 311
High Courts23 Sept 1977Allowed
Nemi Chand and Others Vs The Urban Improvement Trust, Bharatpur
Rajasthan High Court · AIR 1978 Raj 45 : (1978) RLW 30 : (1977) WLN 634
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Evidence Act, 1872 — Section 114Rajasthan Land Revenue Act, 1956 — Section 140
High Courts23 Sept 1977Dismissed
Ram Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 370
Constitution of India, 1950 — Article 299
High Courts22 Sept 1977Dismissed
The Central Cooperative Bank Ltd. and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 344
Civil Procedure Code, 1908 (CPC) — Section 107, 96, 97Limitation Act, 1963 — Section 18, 3