High Courts22 Sept 1977Dismissed
Murlidhar Shiv Dayal Vs Krishi Upaj Mandi Samiti, Alwar and Others
Rajasthan High Court · AIR 1978 Raj 48 : (1978) RLW 34 : (1977) WLN 626
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 4 of 14
High Courts22 Sept 1977Allowed
Prajapati Garh Nirman Samiti Ltd. Vs The State and Another
Rajasthan High Court · (1977) WLN 426
Constitution of India, 1950 — Article 226
High Courts22 Sept 1977
Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 544
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 149, 31, 323, 325
High Courts22 Sept 1977Dismissed
Nandlal and Others Vs Smt. Shanta and Others
Rajasthan High Court · (1977) 09 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 41 Rule 2
High Courts21 Sept 1977Allowed
Bhikam Chand and Another Vs Tara Chand and Another
Rajasthan High Court · AIR 1978 Raj 14 : (1977) RLW 514 : (1977) WLN 630
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
High Courts21 Sept 1977Allowed
Dargah Committee Vs Abdul Gafoor and Another
Rajasthan High Court · AIR 1978 Raj 129 : (1977) RLW 497 : (1977) WLN 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, 151
High Courts20 Sept 1977
Union of India (UOI) and Others Vs Bankatlal
Rajasthan High Court · (1977) RLW 427 : (1977) WLN 491
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Sept 1977Allowed
Bhanwar Singh and Another Vs Gir Raj Prasad
Rajasthan High Court · AIR 1978 Raj 20 : (1977) RLW 476 : (1977) WLN 618
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts19 Sept 1977
Alladeen and Another Vs The State of Rajasthan
Rajasthan High Court · (1977) RLW 418 : (1977) WLN 504
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 323, 341, 379
High Courts17 Sept 1977
Prem Lata Gupta Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) WLN 413
Constitution of India, 1950 — Article 136, 19, 226, 299, 31Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 14, 30, 4
High Courts15 Sept 1977
Smt. Priti Parihar Vs Kailash Singh Parihar
Rajasthan High Court · (1977) RLW 411 : (1977) WLN 482
Civil Procedure Code, 1908 (CPC) — Section 141, 2, 33, 47, 96Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 21Limitation Act, 1963 — Section 12, 5
High Courts15 Sept 1977Dismissed
Jiya Ram and Others Vs Judge Debt Relief Court and Others
Rajasthan High Court · (1977) WLN 368
Rajasthan Civil Courts Ordinance, 1950 — Section 10Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 17
High Courts15 Sept 1977Allowed
Anil Kumar Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1977) WLN 380
High Courts14 Sept 1977
Bejomal alias Bajmal Godha Vs Ramesh Lal and Another
Rajasthan High Court · (1977) WLN 329
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts13 Sept 1977
Babulal Gupta Vs Basant Kumar and Others
Rajasthan High Court · (1977) WLN 459
Motor Vehicles Act, 1939 — Section 110
High Courts13 Sept 1977Allowed
Dadulal Gupta Vs Basant Kumar
Rajasthan High Court · (1978) ACJ 193 : (1977) RLW 419
Motor Vehicles Act, 1988 — Section 110, 110(1), 110A, 110A(1)
High Courts12 Sept 1977Dismissed
Govind Ram Gupta Vs Director of Primary and Secondary Education and Others
Rajasthan High Court · (1977) WLN 330
High Courts09 Sept 1977
Nenaram and Another Vs The State of Rajasthan
Rajasthan High Court · (1977) RLW 395 : (1977) WLN 521
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
High Courts07 Sept 1977
Deepchand Kothari Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 124 ITR 536 : (1977) WLN 569
Income Tax Act, 1961 — Section 147, 256, 256(2)
High Courts07 Sept 1977Dismissed
In Testamentary Petition of Champa Lal Banthia
Rajasthan High Court · (1977) WLN 582
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 283, 295, 63