COURT ARCHIVE

Rajasthan High Court judgments, 1977

266 judgments · page 6 of 14

High Courts09 Aug 1977Allowed

Jagdish Prasad Vs Kapoor Chand and Others

Rajasthan High Court · AIR 1978 Raj 61 : (1977) WLN 307

Civil Procedure Code, 1908 (CPC) — Section 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22(2), 6(1), 6(2)

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High Courts08 Aug 1977Allowed

State of Rajasthan Vs Teka Alias Tekchand and Others

Rajasthan High Court · (1977) RLW 437 : (1977) WLN 473

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120A, 120B, 302

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High Courts05 Aug 1977

Kanhaiyalal Vs Union of India (UOI) and Others

Rajasthan High Court · (1978) RLW 497 : (1978) 11 WLN 377

Railway Establishment Manual — Paragraph 217(b)

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High Courts02 Aug 1977Dismissed

Vijayendra Singh Hera Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 610

Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 22

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High Courts02 Aug 1977Dismissed

Nand Lal Vs The State Transport Appellate Tribunal, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1978 Raj 67 : (1977) RLW 500 : (1977) WLN 587

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 2(20), 64(1), 64A

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High Courts29 Jul 1977Dismissed

Gheesaram Vs State of Rajasthan

Rajasthan High Court · AIR 1979 Raj 52 : (1977) RLW 351 : (1977) WLN 368

Rajasthan Panchayat Act, 1953 — Section 21(4), 73

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High Courts29 Jul 1977Dismissed

Uda Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1977) WLN 230

Constitution of India, 1950 — Article 226, 299Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14

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High Courts28 Jul 1977

Sanwanta Ram Vs Asha Ram and Another

Rajasthan High Court · (1977) RLW 360 : (1977) WLN 366

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482

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High Courts28 Jul 1977Allowed

Prabha Chand jain and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 551

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High Courts28 Jul 1977Allowed

Moolchand and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 372

Constitution of India, 1950 — Article 226

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High Courts27 Jul 1977

Abdul Hakeem Vs Jan Mohammed and Another

Rajasthan High Court · (1977) RLW 362 : (1977) WLN 428

Criminal Procedure Code, 1973 (CrPC) — Section 482, 94Penal Code, 1860 (IPC) — Section 379, 380, 457

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High Courts27 Jul 1977

Sheo Karan and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1979 Raj 58 : (1977) RLW 364 : (1977) WLN 348

Constitution of India, 1950 — Article 226Rajasthan High Court of Judicature Rules, 1952 — Rule 375

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High Courts27 Jul 1977Partly Allowed

Hemraj Vs Jugal Kishore and Others

Rajasthan High Court · AIR 1979 Raj 106 : (1977) RLW 275 : (1977) WLN 326

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A, 19A

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High Courts26 Jul 1977Allowed

Inder Singh Kakar Vs Union of India (UOI) and Others

Rajasthan High Court · (1977) WLN 246

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High Courts25 Jul 1977

Manohar Singh Vs Karan Singh

Rajasthan High Court · (1977) WLN 248

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High Courts22 Jul 1977Dismissed

Shah Poonamchand Vs Veerchand and Others

Rajasthan High Court · (1977) WLN 204

Easements Act, 1882 — Section 13

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High Courts20 Jul 1977Dismissed

Sohan Singh Vs Banta Singh and Others

Rajasthan High Court · (1977) WLN 237

Rajasthan Colonisation (Gang Canal Lands and Permanent Allotment and Sale) Rules, 1956 — Rule 3(2)

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High Courts19 Jul 1977Allowed

Fatehsingh Lodha Vs State of Rajasthan and Others

Rajasthan High Court · (1977) RLW 354 : (1977) WLN 421

Constitution of India, 1950 — Article 310, 311

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High Courts19 Jul 1977

Chetak Cinema Vs Commissioner of Income Tax

Rajasthan High Court · (1979) 119 ITR 842 : (1977) WLN 221

Income Tax Act, 1961 — Section 256(1), 256(2), 32Transfer of Property Act, 1882 — Section 53A, 54

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High Courts18 Jul 1977Dismissed

K.R. Bapna Vs University of Udaipur and Others

Rajasthan High Court · (1977) WLN 214

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