High Courts15 Jul 1977
Sampat Raj and Others Vs Mahipal Singh and Others
Rajasthan High Court · (1977) WLN 239
Motor Vehicles Act, 1939 — Section 110D
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 7 of 14
High Courts15 Jul 1977Allowed
Dr. Rameshchandra Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 317 : (1977) WLN 353
University Grants Commission Act, 1956 — Section 3
High Courts13 Jul 1977Dismissed
Padma Ram Vs Bhanwari Devi
Rajasthan High Court · AIR 1979 Raj 84 : (1977) RLW 331 : (1977) WLN 328
Arbitration Act, 1940 — Section 34, 39
High Courts13 Jul 1977
Khuman Lal Devra Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 251
High Courts12 Jul 1977Dismissed
K and C Daga Vs K.S. Pillay
Rajasthan High Court · (1977) WLN 190
Industrial Disputes Act, 1947 — Section 10, 33C
High Courts12 Jul 1977Dismissed
Smt. Priti Parihar Vs Kailash Singh
Rajasthan High Court · (1977) RLW 372 : (1977) WLN 357
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 104Hindu Marriage Act, 1955 — Section 18, 21, 24, 25, 26
High Courts08 Jul 1977Allowed
Harnam Shah Bhatiya Vs The State Transport Appellate Tribunal
Rajasthan High Court · (1977) WLN 227
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 88
High Courts08 Jul 1977Dismissed
Nand Kishore Vs Dr. Naraindas and Another
Rajasthan High Court · AIR 1977 Raj 255 : (1977) RLW 263 : (1977) WLN 441
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 151
High Courts08 Jul 1977
Roopa Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 577
Penal Code, 1860 (IPC) — Section 379, 411
High Courts07 Jul 1977Dismissed
The Urban Improvement Trust, Udaipur Vs Smt. Prem Devi and Another
Rajasthan High Court · AIR 1979 Raj 66 : (1977) RLW 370 : (1977) WLN 363
Rajasthan Land Acquisition Act, 1953 — Section 18, 3, 50(2)
High Courts07 Jul 1977Dismissed
Jagmal Vs Ram Karan and Another
Rajasthan High Court · AIR 1979 Raj 65
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 89, 97(2)
High Courts06 Jul 1977Allowed
Birma Ram Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 497
Rajasthan Land Acquisition Act, 1953 — Section 4(5), 6
High Courts06 Jul 1977Dismissed
State of Rajasthan Vs Sharma and Co.
Rajasthan High Court · (1977) WLN 225
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Jul 1977Dismissed
Ghasi Ram Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 235
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts04 Jul 1977Dismissed
Jagdish Vs Mst. Sohan Bai and Others
Rajasthan High Court · (1977) WLN 218
Civil Procedure Code, 1908 (CPC) — Section 99Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts03 Jun 1977
Karnail Singh Vs The State of Rajasthan
Rajasthan High Court · (1977) RLW 336 : (1977) WLN 258
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 307
High Courts31 May 1977
Lachha and Harta Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 266
Penal Code, 1860 (IPC) — Section 325, 34, 392, 394, 397
High Courts13 May 1977Dismissed
Smt. Kala Devi Vs Radha Kishan and Another
Rajasthan High Court · AIR 1977 Raj 208 : (1977) RLW 301 : (1977) WLN 302
Evidence Act, 1872 — Section 115Rajasthan Pre-emption Act, 1966 — Section 8Transfer of Property Act, 1882 — Section 51
High Courts13 May 1977Dismissed
Smt. Pushpa Vs Ganpatsingh and Others
Rajasthan High Court · AIR 1977 Raj 216 : (1977) RLW 207 : (1977) WLN 248
Civil Procedure Code, 1908 (CPC) — Section 11, 47