Constitution of India, 1950 — Article 226, 226(3)Mines and Minerals (Development and Regulation) Act, 1957 — Section 30Rajasthan Minor Mineral Concession Rules, 1959 — Rule 20, 36, 60, 9(2)

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High Courts12 Apr 1977Allowed

Mangal Singh Vs State of Rajasthan

Rajasthan High Court · (1977) WLN 243

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 368, 373, 376

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High Courts11 Apr 1977Allowed

Ravindra Sahai Saxena Vs State of Rajasthan

Rajasthan High Court · (1977) WLN 375

Criminal Procedure Code, 1973 (CrPC) — Section 161, 342Penal Code, 1860 (IPC) — Section 161

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High Courts08 Apr 1977

Ganga Singh Vs The State of Rajasthan

Rajasthan High Court · (1978) CriLJ 269 : (1977) RLW 178 : (1977) WLN 218

Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 170, 171, 394, 397, 411

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High Courts07 Apr 1977Dismissed

Bhawani Singh Vs The State of Rajasthan and Others

Rajasthan High Court · (1977) RLW 158 : (1977) WLN 273

Constitution of India, 1950 — Article 226

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High Courts07 Apr 1977Allowed

Dhanna and Others Vs Board of Revenue for Rajasthan, Ajmer and Others

Rajasthan High Court · AIR 1977 Raj 163 : (1977) RLW 322 : (1977) WLN 96

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 4

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High Courts05 Apr 1977Dismissed

Jamnadas Vs Panchayat Samiti and Others

Rajasthan High Court · (1977) WLN 476

Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 2(c), 6

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High Courts04 Apr 1977

Ashok Kumar Vs The State of Rajasthan

Rajasthan High Court · (1977) WLN 138

Criminal Procedure Code, 1973 (CrPC) — Section 320

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High Courts01 Apr 1977

Babu Singh Vs The State of Rajasthan

Rajasthan High Court · (1977) WLN 162

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 304, 307, 324, 34, 342

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High Courts30 Mar 1977Allowed

Maggi Bai Vs Sitaram

Rajasthan High Court · AIR 1978 Raj 1 : (1977) RLW 196 : (1977) WLN 159

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(2), 2(2), 26

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High Courts28 Mar 1977Dismissed

Abdul Aziz Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1977 Raj 226 : (1977) RLW 170 : (1977) WLN 194

Motor Vehicles Act, 1939 — Section 2(28A), 68C, 68D, 68D(2)

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High Courts28 Mar 1977

Bhanwar Lal Vs Kishori Lal and Others

Rajasthan High Court · (1977) CriLJ 1435 : (1977) RLW 311 : (1977) WLN 148

Criminal Procedure Code, 1973 (CrPC) — Section 202, 244, 245, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 326

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High Courts25 Mar 1977Dismissed

Jag Ram and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 111

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High Courts24 Mar 1977Dismissed

J.K. Synthetics Limited Vs J.K. Synthetics Mazdoor Union and Another

Rajasthan High Court · (1977) WLN 90

Factories Act, 1948 — Section 2, 50, 52, 59Industrial Disputes Act, 1947 — Section 25F

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High Courts24 Mar 1977Dismissed

Suraj Mal Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1977 Raj 178 : (1977) RLW 314 : (1977) WLN 135

Rajasthan Tenancy Act, 1955 — Section 30E(2)

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