Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)Transfer of Property Act, 1882 — Section 106

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High Courts10 May 1977Allowed

Jeetmal and Others Vs State of Rajasthan

Rajasthan High Court · (1977) WLN 223

Stamp Act, 1899 — Section 27

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High Courts09 May 1977Dismissed

Shobhrajmal and Others Vs Smt. Kamla Devi

Rajasthan High Court · AIR 1977 Raj 194 : (1977) RLW 408 : (1977) WLN 156

Transfer of Property Act, 1882 — Section 111

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High Courts09 May 1977Allowed

Krishna Gopal Joshi Vs The Municipal Board and Others

Rajasthan High Court · (1977) RLW 163 : (1977) WLN 198

Constitution of India, 1950 — Article 226, 311

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High Courts09 May 1977Allowed

Jawari Lal Vs Deputy Inspector General of Police Rajasthan Armed Constabulary and Another

Rajasthan High Court · (1977) WLN 152

Rajasthan Land Acquisition Act, 1953 — Section 18

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High Courts06 May 1977Allowed

Smt. Kesar Bai Vs The Rajasthan Board of Revenue and Others

Rajasthan High Court · (1977) WLN 164

Succession Act, 1925 — Section 57(c), 63

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High Courts06 May 1977

State of Rajasthan Vs Ram Kishan

Rajasthan High Court · AIR 1977 Raj 165 : (1977) RLW 281 : (1977) WLN 294

Limitation Act, 1908 — Article 115, 56

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High Courts06 May 1977Dismissed

Srinath Sharma Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1977 Raj 221 : (1977) RLW 402 : (1977) WLN 448

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62(1), 64(1), 68F(1C)

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High Courts06 May 1977

Balya alias Bala Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1977) WLN 127

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 411, 412

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High Courts02 May 1977

Babu Lal Vs State of Rajasthan

Rajasthan High Court · (1977) WLN 126

Criminal Procedure Code, 1973 (CrPC) — Section 235, 313Penal Code, 1860 (IPC) — Section 307

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High Courts28 Apr 1977Dismissed

Gajraj Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1977) RLW 231 : (1977) WLN 245

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High Courts27 Apr 1977Dismissed

Mali Ram Vs R.T.A. and Another

Rajasthan High Court · AIR 1978 Raj 8

Motor Vehicles Act, 1939 — Section 68F(1AA), 68FF

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High Courts27 Apr 1977Dismissed

Shyama Vs State of Rajasthan

Rajasthan High Court · (1977) RLW 146 : (1977) WLN 278

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118, 154, 157Penal Code, 1860 (IPC) — Section 376

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High Courts27 Apr 1977Dismissed

Mali Ram Vs RTA and Another

Rajasthan High Court · (1977) WLN 454

Motor Vehicles Act, 1988 — Section 68(1AA), 68F

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High Courts26 Apr 1977

Gramwasi Sheodanpur Vs State of Rajasthan

Rajasthan High Court · (1977) RLW 142 : (1977) WLN 210

Criminal Procedure Code, 1973 (CrPC) — Section 484

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High Courts26 Apr 1977Dismissed

Sahiram Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 196

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High Courts22 Apr 1977Dismissed

Ratanlal and Others Vs Gram Panchayat and Others

Rajasthan High Court · (1977) RLW 143 : (1977) WLN 121

Rajasthan Tenancy Act, 1955 — Section 91

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