High Courts07 Jan 1977
Commissioner of Income Tax Vs Tarachand Subhkaran
Rajasthan High Court · (1977) WLN 46
Income Tax Act, 1961 — Section 141, 142, 144, 147, 148
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 14 of 14
High Courts05 Jan 1977Dismissed
Ram Kumar and Others Vs Additional Registrar Co-operative Societies
Rajasthan High Court · (1977) WLN 3
Constitution of India, 1950 — Article 226
High Courts05 Jan 1977Allowed
Amarjeet Singh and Another Vs Mst. Bhagwan Kaur and Others
Rajasthan High Court · (1977) WLN 1
Civil Procedure Code, 1908 (CPC) — Section 114, 151
High Courts05 Jan 1977Dismissed
Smt. Jethi Vs Raman Lal and Others
Rajasthan High Court · (1977) WLN 120
Evidence Act, 1872 — Section 68
High Courts04 Jan 1977Dismissed
Teju and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 1978 Raj 16
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Constitution of India, 1950 — Article 226
High Courts01 Jan 1977Dismissed
Hari Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 167
Constitution of India, 1950 — Article 226