High Courts10 Feb 1977
Pehalwan and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 183
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Probation of Offenders Act, 1958 — Section 4
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 12 of 14
High Courts09 Feb 1977Dismissed
Ram Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 50
Constitution of India, 1950 — Article 226
High Courts08 Feb 1977Dismissed
Rajasthan State Road Transport Corporation, Jaipur Vs Kalawati and Others
Rajasthan High Court · AIR 1977 Raj 236 : (1977) RLW 87 : (1977) WLN 68
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1939 — Section 110
High Courts08 Feb 1977
Danaram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 100 : (1977) WLN 40
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts07 Feb 1977Dismissed
Kalyan Singh Vs Dhanna Ram and Others
Rajasthan High Court · (1977) RLW 35 : (1977) WLN 35
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts04 Feb 1977Allowed
Nazir and Another Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 342, 360, 361Penal Code, 1860 (IPC) — Section 302, 323, 325, 34Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts03 Feb 1977
Prabhu Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 563
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 307Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts03 Feb 1977Dismissed
Chaina Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 31
Constitution of India, 1950 — Article 226, 31A
High Courts02 Feb 1977
Jialal Kapoor Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) RLW 39 : (1977) WLN 61
COMPANIES ACT, 1956 — Section 197A, 617Constitution of India, 1950 — Article 226, 31, 72Metal Corporation (Nationalisation and Miscellaneous Provisions) Act, 1976 — Section 10, 11, 12, 14, 2
High Courts01 Feb 1977Allowed
Jabar Chand Jain Vs Firm Mangalchand Champalal
Rajasthan High Court · (1977) WLN 58
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts28 Jan 1977
Parekh Automobiles and Others Vs Municipal Council and Another
Rajasthan High Court · (1977) WLN 137
Constitution of India, 1950 — Article 226
High Courts28 Jan 1977Dismissed
Ram Rakh Vyas Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1977 Raj 243 : (1977) RLW 65 : (1977) WLN 16
Constitution of India, 1950 — Article 223, 226, 3, 4General Clauses Act, 1897 — Section 14States Reorganisation Act, 1956 — Section 51(1), 51(2)
High Courts27 Jan 1977Dismissed
Shyam Kumar and Others Vs Budh Singh and Others
Rajasthan High Court · AIR 1977 Raj 238 : (1977) RLW 131 : (1977) WLN 51
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Tenancy Act, 1955 — Section 207
High Courts25 Jan 1977
Uchab Kanwar Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 44 : (1977) WLN 14
Constitution of India, 1950 — Article 226
High Courts25 Jan 1977
Executive Engineer, PWD, (B and R) Vs Narain Lal
Rajasthan High Court · (1978) 1 LLJ 141 : (1977) RLW 94 : (1977) WLN 101
Employees Compensation Act, 1923 — Section 30, 4
High Courts25 Jan 1977
The Board of Muslim Wakfs for Rajasthan Vs Bhanwar Chand and Others
Rajasthan High Court · (1977) WLN 38
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Jan 1977Dismissed
Idan Puri Vs The Union of India (UOI) and Others
Rajasthan High Court · (1977) WLN 28
Constitution of India, 1950 — Article 225, 226, 32
High Courts21 Jan 1977
Govind prasad Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) RLW 53 : (1977) WLN 32
Constitution of India, 1950 — Article 204, 226Penal Code, 1860 (IPC) — Section 409
High Courts21 Jan 1977Dismissed
Mst. Basi Bai Vs Firm Mangi Lal Chuni Lal
Rajasthan High Court · (1977) WLN 55
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts21 Jan 1977Dismissed
Teju and Others Vs Board of Revenue and Others
Rajasthan High Court · (1977) WLN 47