High Courts07 Mar 1977Allowed
Hardeo Singh Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 107 : (1977) WLN 110
Criminal Procedure Code, 1973 (CrPC) — Section 288Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 11 of 14
High Courts07 Mar 1977
General Auto Agencies, Jaipur Vs Hazari Singh
Rajasthan High Court · AIR 1977 Raj 180 : (1977) RLW 377 : (1977) WLN 74
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(4)
High Courts07 Mar 1977Dismissed
Brahmanand Vs Prabhati
Rajasthan High Court · (1977) WLN 61
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts02 Mar 1977Dismissed
Kishan Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 66
High Courts01 Mar 1977Dismissed
Nehru Motor Transport Co-operative Society Ltd., Jodhpur Vs The Deputy Registrar, Co-operative Societies, Jodhpur and Others
Rajasthan High Court · AIR 1977 Raj 233 : (1977) RLW 136 : (1977) WLN 84
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Rajasthan Co-operative Societies Act, 1965 — Section 123
High Courts28 Feb 1977Dismissed
Mehboob Alam and Another Vs Smt. Nasira Begum and Others
Rajasthan High Court · AIR 1977 Raj 189 : (1977) RLW 324 : (1977) WLN 94
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17, 49
High Courts25 Feb 1977Dismissed
Manager Rashtradoot Dainik Press Vs Rajasthan Samachar Patra Karmchari Sangh and Others
Rajasthan High Court · (1977) RLW 296 : (1977) WLN 129
General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 20
High Courts24 Feb 1977Dismissed
Fatehlal Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 89 : (1977) WLN 88
Criminal Procedure Code, 1973 (CrPC) — Section 342Essential Commodities Act, 1955 — Section 14, 3, 7Evidence Act, 1872 — Section 45
High Courts24 Feb 1977Allowed
Madan Mohan Vs Revti Prasad and Another
Rajasthan High Court · AIR 1977 Raj 191 : (1977) RLW 386 : (1977) WLN 70
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115, 151
High Courts24 Feb 1977Allowed
Kanhaiya Lal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 63
Rajasthan Municipalities Act, 1959 — Section 203Rajasthan Urban Improvement Trust Act, 1959 — Section 90
High Courts24 Feb 1977Allowed
Mal Chand and Others Vs Basant Prakash
Rajasthan High Court · (1977) WLN 64
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts24 Feb 1977Dismissed
Smt. Kesardevi Vs Rameshwarlal
Rajasthan High Court · (1977) WLN 150
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a)
High Courts19 Feb 1977Dismissed
Samela Ral Vs The Additional District Development Officer and Others
Rajasthan High Court · (1977) WLN 56
Rajasthan Panchayat Act, 1953 — Section 17(2)
High Courts19 Feb 1977Dismissed
Smt. Kusum Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 51
Constitution of India, 1950 — Article 226
High Courts18 Feb 1977
Commissioner of Income Tax Vs Rawat Singh and Sons
Rajasthan High Court · (1979) 120 ITR 65 : (1977) WLN 75
Income Tax Act, 1961 — Section 256(2), 270, 271, 271(1)
High Courts17 Feb 1977Dismissed
Roopchand Vs Narain Singh and Another
Rajasthan High Court · (1977) WLN 70
Penal Code, 1860 (IPC) — Section 336
High Courts15 Feb 1977
Hukmi Chand Vs Murlidhar
Rajasthan High Court · (1977) WLN 69
Arbitration Act, 1940 — Section 20
High Courts10 Feb 1977Dismissed
Bhopat and Others Vs Nyaya Panchayat and Others
Rajasthan High Court · (1977) WLN 438
Penal Code, 1860 (IPC) — Section 447, 506
High Courts10 Feb 1977Dismissed
Gafoor Mohammed Vs State of Rajasthan and Another
Rajasthan High Court · (1977) WLN 80
Constitution of India, 1950 — Article 14, 16, 311