High Courts24 Mar 1977Dismissed
Rajasthan State Road Transport Corporation Vs Judge Labour Court Rajasthan and Others
Rajasthan High Court · (1977) WLN 82
Industrial Disputes Act, 1947 — Section 10, 2, 25F
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 10 of 14
High Courts24 Mar 1977Dismissed
Udhyog Mandir Khadi Vs Narsingh Das
Rajasthan High Court · (1977) WLN 84
Evidence Act, 1872 — Section 115
High Courts23 Mar 1977Dismissed
Dr. B.K. Gupta Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) WLN 124
Constitution of India, 1950 — Article 311
High Courts22 Mar 1977
Dule Singh Vs Municipal Council and Others
Rajasthan High Court · (1977) RLW 203 : (1977) WLN 207
Rajasthan Municipalities (Class IV Service) Rules, 1964 — Rule 15
High Courts18 Mar 1977
State of Rajasthan Vs Nanu Ram
Rajasthan High Court · (1977) RLW 241 : (1977) WLN 227
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366Evidence Act, 1872 — Section 114, 157, 20, 27Penal Code, 1860 (IPC) — Section 302, 376, 379, 411
High Courts16 Mar 1977Dismissed
Rishab Das Jain and Others Vs Vijay Kumar and Another
Rajasthan High Court · (1977) WLN 68
High Courts16 Mar 1977Dismissed
Prem Singh Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 158
Constitution of India, 1950 — Article 226, 31
High Courts16 Mar 1977Dismissed
Mahboob Khan Vs The State Transport Appellate Tribunal and Others
Rajasthan High Court · (1977) WLN 549
Motor Vehicles Act, 1939 — Section 68FF
High Courts16 Mar 1977Dismissed
Ramji Das Aneja Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 152
Constitution of India, 1950 — Article 234, 235
High Courts14 Mar 1977Dismissed
Faiz Mohammed Vs Mst. Hushan Banu
Rajasthan High Court · (1977) WLN 60
High Courts11 Mar 1977Dismissed
Mooli Devi Vs Pareek Commercial Bank and Others
Rajasthan High Court · (1977) WLN 116
COMPANIES ACT, 1956 — Section 235
High Courts11 Mar 1977Dismissed
Nand Lal and Others Vs Board of Revenue and Others
Rajasthan High Court · (1977) WLN 118
Constitution of India, 1950 — Article 226
High Courts11 Mar 1977Dismissed
Sumer Mal Singhvi Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 193 : (1977) WLN 154
Constitution of India, 1950 — Article 226
High Courts10 Mar 1977
Kesari Lal Vs Sub-divisional Officer, Ramgajmandi and Others
Rajasthan High Court · AIR 1977 Raj 229
Constitution of India, 1950 — Article 226Rajasthan Tenancy Act, 1955 — Section 30E
High Courts10 Mar 1977Allowed
Jogender Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 157
Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11(4), 55(b)
High Courts09 Mar 1977Dismissed
State Vs Ramji Lal and Others
Rajasthan High Court · (1977) WLN 566
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts08 Mar 1977Allowed
Commercial Taxes Officer Vs Abdul Hussain Sakhlarjee and Another
Rajasthan High Court · (1977) WLN 78
Central Sales Tax Act, 1956 — Section 14
High Courts08 Mar 1977Dismissed
Mohan Khadia Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 456
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438
High Courts07 Mar 1977Dismissed
Nar Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) RLW 128 : (1977) WLN 118
Railway Property (Unlawful Possession) Act, 1966 — Section 3