High Courts02 Sept 1977Dismissed
Bhagwati Prasad and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 575
Penal Code, 1860 (IPC) — Section 323, 325
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 5 of 14
High Courts01 Sept 1977Dismissed
Motilal and Kanku Bai Vs District Judge and Others
Rajasthan High Court · (1977) WLN 281
Constitution of India, 1950 — Article 22, 226
High Courts31 Aug 1977
Ghanshyam Vs Smt. Parvati
Rajasthan High Court · (1977) RLW 492 : (1977) WLN 598
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 133, 134, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 109, 145, 146, 164, 241
High Courts31 Aug 1977Dismissed
K.D. Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 478
Rajasthan Service of Engineers (Public Health Branch) Rules, 1968 — Rule 24(2)
High Courts30 Aug 1977Dismissed
Om Prakash and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1978 Raj 52 : (1977) WLN 604
Constitution of India, 1950 — Article 226
High Courts26 Aug 1977Allowed
Pana Chand Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 541
Penal Code, 1860 (IPC) — Section 403, 409
High Courts26 Aug 1977
Laxmi Narain Vs The State of Rajasthan and Another
Rajasthan High Court · (1977) WLN 558
Prevention of Food Adulteration Act, 1954 — Section 16, 7Probation of Offenders Act, 1958 — Section 4
High Courts26 Aug 1977Dismissed
Narayan Hari Shanker Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 485 : (1977) WLN 430
Constitution of India, 1950 — Article 110, 19
High Courts25 Aug 1977Dismissed
Mrs. Sumitra Kaur Vs Authorised Officer (Sub-Divisional Officer) and Others
Rajasthan High Court · (1977) RLW 423 : (1977) WLN 505
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 12(3), 5(c)
High Courts25 Aug 1977Dismissed
Bhagwat Swaroop Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 445 : (1977) WLN 496
Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 127
High Courts24 Aug 1977
Dineshwarlal Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 412
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts24 Aug 1977Dismissed
Lakshman Prasad Vs The Divisional Personnel Officer, Northen Railway, Jodhpur Division and Others
Rajasthan High Court · (1977) WLN 327
Constitution of India, 1950 — Article 16
High Courts22 Aug 1977Dismissed
Jeetsingh Vs The State of Rajasthan and Another
Rajasthan High Court · (1978) WLN 94
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts19 Aug 1977
Asu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 335 : (1977) WLN 419
Criminal Procedure Code, 1973 (CrPC) — Section 156, 198, 199, 2, 482Penal Code, 1860 (IPC) — Section 500, 505
High Courts18 Aug 1977Dismissed
Niranjan Kripal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 241
High Courts18 Aug 1977Dismissed
Ramesh Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 390 : (1977) WLN 414
Constitution of India, 1950 — Article 153, 154, 155, 156, 158
High Courts17 Aug 1977Dismissed
Ugam Chand Vs Union of India (UOI)
Rajasthan High Court · (1977) WLN 314
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Aug 1977Dismissed
Hari Shanker Goyal Vs University of Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1978 Raj 58 : (1977) RLW 519 : (1977) WLN 593
Constitution of India, 1950 — Article 226
High Courts12 Aug 1977Allowed
Raptakos Brett and Co. Ltd. Vs B.B. Harsha and Others
Rajasthan High Court · (1977) RLW 259 : (1977) WLN 461
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A
High Courts10 Aug 1977Dismissed
Govind Ram Vs Smt. Raji Bai and Another
Rajasthan High Court · AIR 1979 Raj 55 : (1977) RLW 368 : (1977) WLN 372
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6), 19A