High Courts24 Nov 1977Dismissed
University of Rajasthan Vs Mohan Melwani
Rajasthan High Court · (1977) WLN 687
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Rajasthan High Court judgments, 1977
266 judgments · page 2 of 14
High Courts14 Nov 1977
Badri Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 562
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts09 Nov 1977Dismissed
Agarchand Vs Badridas Alias Badri Prasad
Rajasthan High Court · (1977) WLN 457
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1977Dismissed
Ajayab Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1978) RLW 9 : (1977) WLN 553
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 139, 161, 193, 202, 227Evidence Act, 1872 — Section 3
High Courts08 Nov 1977Dismissed
Har Govind Pant Vs Chancellor, University of Rajasthan and Others
Rajasthan High Court · AIR 1978 Raj 72 : (1978) RLW 78
Constitution of India, 1950 — Article 157, 226, 311, 319, 356(1)Rajasthan University Act, 1946 — Section 12, 12(1), 12(4), 12(6), 12(7)
High Courts07 Nov 1977Allowed
Banna Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 528
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 313, 376
High Courts04 Nov 1977Dismissed
Deep Chand Vs Jaynarayan and Others
Rajasthan High Court · (1977) WLN 529
Representation of the People Act, 1951 — Section 100, 117, 80, 81, 82
High Courts03 Nov 1977Dismissed
Commercial Taxes Officer Vs Oswal Brothers and Another
Rajasthan High Court · (1977) WLN 403
Penal Code, 1860 (IPC) — Section 15
High Courts01 Nov 1977
Daya Ram K. Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (1978) RLW 17 : (1977) WLN 538
Constitution of India, 1950 — Article 19, 226Press and Registration of Books Act, 1867 — Section 5, 8B
High Courts27 Oct 1977Allowed
Ram Gopal Vs State of Rajasthan and Another
Rajasthan High Court · (1977) WLN 579
High Courts26 Oct 1977Dismissed
Nemi Chand and Bhanwarlal Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 430 : (1977) WLN 513
Constitution of India, 1950 — Article 19, 226
High Courts26 Oct 1977Allowed
State of Rajasthan Vs Danmal
Rajasthan High Court · (1977) RLW 457 : (1977) WLN 645
Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 409Police Act, 1861 — Section 29
High Courts25 Oct 1977Dismissed
Umed Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 423
Rajasthan Municipalities Act, 1959 — Section 3(22), 4, 5
High Courts25 Oct 1977Dismissed
Sohan Lal Vs Ram Dayal and Another
Rajasthan High Court · (1977) WLN 549
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 41(2)
High Courts24 Oct 1977Dismissed
The State of Rajasthan Vs Gyandeo and Another
Rajasthan High Court · (1977) WLN 559
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts24 Oct 1977
Sataya Narain Vs State
Rajasthan High Court · (1977) WLN 524
Penal Code, 1860 (IPC) — Section 420
High Courts18 Oct 1977Allowed
Bhika Lal Vs Ratia
Rajasthan High Court · (1977) WLN 484
Civil Procedure Code, 1908 (CPC) — Section 115Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts18 Oct 1977
Jainarain Jeevraj Vs Commissioner of Income Tax (No. 1)
Rajasthan High Court · (1980) 121 ITR 353 : (1977) WLN 546
Income Tax Act, 1961 — Section 256, 256(2)
High Courts18 Oct 1977Dismissed
Karam Chand Vs Revenue Appellate Authority and Others
Rajasthan High Court · (1977) WLN 390
Rajasthan Panchayat Act, 1953 — Section 27ARajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 265, 266
High Courts17 Oct 1977Dismissed
Haru Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 381
Constitution of India, 1950 — Article 226A