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Rajasthan High Court judgments, 2018

2,016 judgments · page 2 of 101

High Courts20 Dec 2018Allowed

Ajay Rinwa And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0344

Indian Penal Code, 1860 — Section 109, 120B, 148, 149, 302, 307, 323, 325, 341, 427, 450Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 319, 438, 482Constitution Of India, 1950 — Article 226
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High Courts20 Dec 2018Dismissed

Ultratech Cement Limited Vs Rajasthan Rajya Vidyut Utpadan Nigam Ltd

Rajasthan High Court · (2018) 12 RAJ CK 0339

Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13Specific Relief Act, 1963 — Section 10, 14, 14(1)(c), 14(e), 34, 41(e), 41(j)Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
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High Courts20 Dec 2018

Vikram And Ors Vs State And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0250

Code Of Criminal Procedure, 1973 — Section 145, 482Indian Penal Code, 1860 — Section 120B, 384, 420, 467, 468, 471
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High Courts20 Dec 2018

Mahaveer Prasad Vs State And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0249

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 409, 419, 420, 467, 468, 471, 474
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High Courts20 Dec 2018Allowed

Heera Lal @ Bablu Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0245

Indian Penal Code, 1860 — Section 120B, 363, 376(D)Protection Of Children from Sexual Offences Act, 2012 — Section 5(G), 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts20 Dec 2018Allowed

Shivram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0244

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 439
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