High Courts19 Dec 2018
Pratap Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0230
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 4 of 101
High Courts19 Dec 2018Allowed
Dungar Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0229
Indian Penal Code, 1860 — Section 120B, 314, 315, 323, 354, 458Code Of Criminal Procedure, 1973 — Section 438
High Courts18 Dec 2018Dismissed
State Of Rajasthan And Ors Vs Satish Kumar And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0330
Right Of Children to Free And Compulsory Education Act, 2009 — Section 3(1), 8, 9, 18(1), 18(2), 19, 19(1), 19(2), 19(3), 20, 23, 23(1), 25, 26, 29(1)National Council For Teacher Education Act, 1993 — Section 12A, 12(d), 12(e), 32, 32(2)University Grants Commission Act, 1956 — Section 12
High Courts18 Dec 2018Disposed Off
District Project Officer Vs Principle Commissioner Of Income Tax And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0329
Income Tax Act, 1961 — Section 9(1)(vii), 194C, 194J
High Courts18 Dec 2018Dismissed
Kaptan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0328
High Courts18 Dec 2018Disposed Off
GRJ Distributors And Developers Private Limited Vs Union Of India And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0327
Real Estate (Regulation And Development) Act, 2016 — Section 20 , 21 , 22 , 23 , 24 , 25 , 26 , 27 , 28 , 29 , 30 , 31 , 32 , 33 , 34 , 35 , 36 , 37 , 38 , 39 , 40 , 41 , 42 , 43, 71, 72
High Courts18 Dec 2018
Dinesh Kumar alias Pahalwan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0326
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 5, 27Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts18 Dec 2018Dismissed
Santosh Vs Hemlata Sharma And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0325
High Courts18 Dec 2018Partly Allowed
Smt. Bindu Devi Sharma @ Bipasha And Ors Vs Rajendra And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0324
High Courts18 Dec 2018Disposed Off
Govind Ram Vs L.Rs. Of late Shri Prem Prakash And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0228
High Courts17 Dec 2018Allowed
Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0323
High Courts17 Dec 2018Dismissed
Shaitan Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0322
Indian Penal Code, 1860 — Section 34, 120BCode Of Criminal Procedure, 1973 — Section 161, 174, 313Evidence Act, 1872 — Section 27
High Courts17 Dec 2018Partly Allowed
Smt Seema And Ors Vs Vijay Singhs And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0321
High Courts17 Dec 2018Disposed Off
Kailashdan @ K.D. Charan Vs State Of Rajastha
Rajasthan High Court · (2018) 12 RAJ CK 0197
Code of Criminal Procedure, 1973 — Section 389
High Courts17 Dec 2018Dismissed
Surendra Mirdha Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0196
High Courts17 Dec 2018Dismissed
Kirodi Mal Meena Vs Jodhpur Vidhyut Vitran Nigam Ltd And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0195
High Courts17 Dec 2018
Suzuki Spinners Vs Commissioner Of C.E And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0194
Central Excise Act, 1994 — Section 35GCENVAT Credit Rules, 2004 — Rule 15(1)
High Courts17 Dec 2018Allowed
Amar Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0193
Indian Penal Code, 1860 — Section 304Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 14
High Courts17 Dec 2018
Mahesh Kumar Vs Nathu Lal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0192
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts17 Dec 2018Dismissed
Suresh Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0191
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 305, 306, 365, 392