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Rajasthan High Court judgments, 2018

2,016 judgments · page 5 of 101

High Courts17 Dec 2018Allowed

Ramesh Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0190

Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code of Criminal Procedure, 1973 — Section 164, 439
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High Courts17 Dec 2018Dismissed

Ummeda Ram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0189

Code of Criminal Procedure, 1973 — Section 313, 374(2)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)Indian Penal Code, 1860 — Section 376(2)(F)
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High Courts17 Dec 2018

Rafiq Alam Kohri Vs Urban Improvement Trust And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0188

Code of Civil Procedure, 1908 — Section 151, Order 43 Rule 1, Order 39 Rule 1, Order 39 Rule 2Rajasthan Urban Improvement Act, 1959 — Section 73(9)Constitution of India 1950 — Article 227
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High Courts15 Dec 2018Allowed

Nand Lal Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0187

Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 20Rajasthan Minor and Mining Concessions Rules, 2017 — Rule 54, 55, 58
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High Courts15 Dec 2018Allowed

Shivlal Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0184

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341Code of Criminal Procedure, 1973 — Section 439
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High Courts15 Dec 2018Allowed

Ram Lal And Ors Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0183

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 336, 427, 458, 504Code of Criminal Procedure, 1973 — Section 439
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