High Courts14 Dec 2018Disposed Off
Anil Poonia Vs Rajasthan Public Service Commission
Rajasthan High Court · (2018) 12 RAJ CK 0307
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 6 of 101
High Courts14 Dec 2018Disposed Off
Vikash Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0306
High Courts14 Dec 2018Allowed
Mukesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0305
Indian Penal Code, 1860 — Section 323, 341Rajasthan Prisoners (Release on Parole) Rules, 1958 — Rule 9
High Courts14 Dec 2018Disposed Off
Smt. Vandana Maheshwari Vs Dinesh Kumar Somani
Rajasthan High Court · (2018) 12 RAJ CK 0304
Hindu Marriage Act, 1955 — Section 9, 13(1)(1)(1b)
High Courts14 Dec 2018Dismissed
Prashant Sharma Vs Smt. Yogesh Kumari
Rajasthan High Court · (2018) 12 RAJ CK 0303
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts14 Dec 2018Allowed
Jagdish Ram Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0182
Indian Penal Code, 1860 — Section 342, 354, 354B, 451Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 11(2)(5), 12Code of Criminal Procedure, 1973 — Section 164, 439
High Courts14 Dec 2018Allowed
Avdhesh Patel Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0181
Code of Criminal Procedure, 1973 — Section 82, 83, 112, 122, 244, 439(2)Indian Penal Code, 1860 — Section 120B, 302, 323, 452
High Courts13 Dec 2018Dismissed
Gopal Vs Ganesh And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0302
Punjab General Sales Tax Act, 1948 — Section 14(4), 21Rajasthan Land Revenue (Allotment Of Land for Agriculture Purposes) Rules, 1970 — Rule 14(3), 15
High Courts13 Dec 2018Disposed Off
Syed Shahid Ali Vs State Public Information Officer & District Education Officer And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0301
Right To Information Act, 2005 — Section 8(1)(j)Limitation Act, 1963 — Section 5Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16, 17
High Courts13 Dec 2018Disposed Off
Bansi Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0300
High Courts13 Dec 2018Allowed
Daulat Singh Rathore Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0299
High Courts13 Dec 2018Dismissed
Rodulal @ Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0298
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 302, 304
High Courts13 Dec 2018Dismissed
Nemichand @ Nema Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0180
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304, 323, 324, 326, 341Evidence Act, 1872 — Section 27
High Courts12 Dec 2018Dismissed
Omprakash Sharma Vs Assistant Engineer
Rajasthan High Court · (2018) 12 RAJ CK 0297
Industrial Disputes Act, 1947 — Section 17, 17A, 25F, 25G, 25HHigh Court Of Judicature for Rajasthan, 1952 — Rule 99Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts12 Dec 2018Dismissed
Jeet Ram Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0296
High Courts12 Dec 2018Dismissed
Amar Singh Vs Balmeet Singh And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0295
Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011 — Rule 8, 8(ii)Constitution Of India, 1950 — Article 226
High Courts12 Dec 2018Disposed Off
Phool Singh Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0294
High Courts12 Dec 2018Dismissed
Manoj Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0293
High Courts12 Dec 2018Dismissed
Prem Sukh Jat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0292
High Courts12 Dec 2018Dismissed
Surendra Singh Shekhawat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0291