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Rajasthan High Court judgments, 2018

2,016 judgments · page 8 of 101

High Courts11 Dec 2018Dismissed

Vinod Kumar Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0162

Code of Criminal Procedure, 1973 — Section 313, 383Indian Penal Code, 1860 — Section 75, 84, 302, 307, 323, 341Evidence Act 1872 — Section 27, 105
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High Courts11 Dec 2018Dismissed

Jagdish @ Baccha And Ors Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0160

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 304, 323, 324, 325, 341Code of Criminal Procedure, 1973 — Section 161, 437AArms Act, 1959 — Section 4, 25
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High Courts10 Dec 2018Dismissed

Ajay Shankar Dubey Vs State Of Rajasthan And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0278

Wildlife Protection Act, 1972 — Section 2(16), 11, 11(a), 11(1)(a), 12, 12(bb), 38, 38(O), 38L, 38O(f), 38O(1)(f), 38O(1)(k), 38O(2)Constitution Of India, 1950 — Article 21, 48A, 252
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