High Courts10 Dec 2018Disposed Off
Babu Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0155
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 9 of 101
High Courts10 Dec 2018Dismissed
Kanta Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0154
Rajasthan Prisons (Shortening of Sentences) Rules, 2006 — Rule 9(3)
High Courts10 Dec 2018
Ranjeet Singh Mehta And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0153
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 498A
High Courts10 Dec 2018
Narendra N. Patel Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0152
Code of Criminal Procedure, 1973 — Section 482
High Courts10 Dec 2018Allowed
Jethu Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0151
Code of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Dec 2018Allowed
Priyanka And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0150
Indian Penal Code, 1860 — Section 34, 308, 323, 325, 341, 427Code of Criminal Procedure, 1973 — Section 438
High Courts10 Dec 2018Allowed
Lal Chand Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0149
Code of Criminal Procedure, 1973 — Section 161, 437A
High Courts10 Dec 2018Dismissed
United India Ins. Co. Ltd Vs Mahendra Singh And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0147
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Dec 2018Allowed
Ajay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0287
Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Dec 2018Disposed Off
Dr. Deepmala Nagar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0286
High Courts06 Dec 2018
Aishwarya Soral And Ors Vs Gaura Sharma
Rajasthan High Court · (2018) 12 RAJ CK 0285
Protection Of Women from Domestic Violence Act, 2005 — Section 3, 23
High Courts06 Dec 2018
Dr. Praveen Goyal Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0284
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 190, 190(1)(A), 190(1)(b), 190(1)(D), 200
High Courts06 Dec 2018Allowed
M/s Northan Minerals Ltd. Daultabad Road And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0271
Insecticides Act, 1968 — Section 24(4), 29(1)(a)
High Courts06 Dec 2018
Ajijur Rahman And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0270
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21(B), 22(c), 35, 41(2), 42, 44, 52, 52(2), 53(2), 55, 57, 67Evidence Act, 1872 — Section 24, 25, 26, 27Code Of Criminal Procedure, 1973 — Section 437A
High Courts06 Dec 2018Allowed
Suresh Urf Sethi Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0269
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 174, 313, 437AEvidence Act, 1872 — Section 106
High Courts06 Dec 2018Dismissed
Satish And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0268
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 308, 323, 324, 326, 341Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Dec 2018Partly Allowed
Smt. Jarina And Ors Vs Madan Lal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0267
Motor Vehicles Act, 1988 — Section 140, 166
High Courts06 Dec 2018Dismissed
Smt. Neeta Darbari Vs Dr. Alok Saxena
Rajasthan High Court · (2018) 12 RAJ CK 0266
High Courts06 Dec 2018Allowed
Smt. Manbhar Devi Vs Banwari lal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0265
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts06 Dec 2018Disposed Off
Smt. Rukman Kabra Vs Shri Naresh Pal Gangwar And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0264