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Rajasthan High Court judgments, 2018

2,016 judgments · page 10 of 101

High Courts06 Dec 2018Partly Allowed

Unkar And Ors Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0144

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 304, 307, 323, 324, 325, 447Code of Criminal Procedure, 1973 — Section 216, 313, 374(2)
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High Courts06 Dec 2018Partly Allowed

Vinod Kumar Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0143

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 363, 366, 376Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
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High Courts06 Dec 2018Dismissed

Narayan Lal Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0140

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304, 304(I), 323, 447, 452Evidence Act 1872 — Section 27
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High Courts05 Dec 2018

Avrit Jaj Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0222

Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 323, 327, 342, 343, 366, 376, 384, 386, 420Information Technology Act, 2000 — Section 66EHindu Marriage Act, 1955 — Section 13B
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