High Courts03 Dec 2018Disposed Off
Raju Lalwani Vs Narottam Lalawani
Rajasthan High Court · (2018) 12 RAJ CK 0207
Code of Criminal Procedure, 1973 — Section 311, 482
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 12 of 101
High Courts03 Dec 2018Disposed Off
Shailesh Kasliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0206
Code of Criminal Procedure, 1973 — Section 311, 482
High Courts03 Dec 2018Partly Allowed
State Of Rajasthan Vs Vinod Kumar
Rajasthan High Court · (2018) 12 RAJ CK 0205
Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Indian Penal Code, 1860 — Section 302, 363, 366, 376, 376AB, 397, 450Code of Criminal Procedure, 1973 — Section 313, 366
High Courts03 Dec 2018
Mohan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0204
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 300, 302, 304, 307, 323, 341Code of Criminal Procedure, 1973 — Section 313, 437A
High Courts03 Dec 2018Allowed
Lichhu Ram Alias Laxman Ram Vs Om Prakash Agarwal
Rajasthan High Court · (2018) 12 RAJ CK 0203
Code of Civil Procedure, 1908 — Section Order 41 Rule 27
High Courts03 Dec 2018Dismissed
Kailash Bai And Ors Vs Riyajuddin And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0202
High Courts03 Dec 2018Disposed Off
Deepa Sahu Vs Harshvardhan
Rajasthan High Court · (2018) 12 RAJ CK 0201
Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 13, 13(1A), 13(B), 13B(2)
High Courts03 Dec 2018Disposed Off
Arvind Kumar Vs Anand Kumar Sharma And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0126
High Courts03 Dec 2018Disposed Off
Phularam Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0125
Indian Penal Code, 1860 — Section 34Code of Criminal Procedure, 1973 — Section 389
High Courts03 Dec 2018Disposed Off
Krishnapal Singh Deora And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0124
High Courts03 Dec 2018Disposed Off
Narayan Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0123
High Courts03 Dec 2018Disposed Off
Vinesh Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0122
High Courts03 Dec 2018Allowed
Lala Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0121
High Courts03 Dec 2018Dismissed
Bheem Raj Jain Vs Municipal Council And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0120
Constitution of India 1950 — Article 226, 227
High Courts03 Dec 2018Disposed Off
Sunita Vishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0119
High Courts03 Dec 2018Dismissed
Sohan Ram And Ors Vs Food Corporation Of India And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0118
Contract Labour (Regulation & Abolition) Act, 1970 — Section 10, 31
High Courts03 Dec 2018Dismissed
Lrs. Of Idu S/O Sh. Karim Bux Bhadbhunja Vs Sugan Chand And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0117
Rajasthan Rent Control Act, 2001 — Section 19Constitution of India 1950 — Article 227
High Courts03 Dec 2018Dismissed
Bhagirat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0116
High Courts03 Dec 2018Dismissed
Rajendra Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0115
High Courts03 Dec 2018Dismissed
Sunil Kumar Chandoliya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0114