High Courts08 Jan 2018
M/s New India Carrier Vs The Commissioner & Ors.
Rajasthan High Court · (2018) 01 RAJ CK 0001
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 101 of 101
High Courts05 Jan 2018Disposed off
Dr.Ram Kishor Vs State of Rajasthan & Anr.
Rajasthan High Court · (2018) 01 RAJ CK 0030
Constitution of India, Article 226 - Power of High Courts to Issue certain writsContempt of Courts Act, 1971, Section 19, Section 12,
High Courts05 Jan 2018
Vimal Kumar Vs State of Rajasthan
Rajasthan High Court · (2018) 01 RAJ CK 0029
Indian Penal Code, 1860, Section 34, Section 379 - Acts done by several persons in furtherance of common intention - Punishment for theft
High Courts05 Jan 2018
Phelu S/o Banshi & Anr. Vs Kalu @ Bajranga, S/o Sonya
Rajasthan High Court · (2018) 01 RAJ CK 0027
High Courts05 Jan 2018
M/S Vakil &Company Near Dak Bangla Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2018) 01 RAJ CK 0004
High Courts04 Jan 2018
Devi Sahay & Ors. Vs Prabhu Dayal & Ors.
Rajasthan High Court · (2018) 01 RAJ CK 0028
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts04 Jan 2018
Sunil Kumar Srivastava Vs The Central Administrative Tribunal
Rajasthan High Court · (2018) 01 RAJ CK 0026
High Courts04 Jan 2018
Satya Narayan Vs Kalu Ram & Ors.
Rajasthan High Court · (2018) 01 RAJ CK 0024
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts04 Jan 2018
Ram Prasad Kalwar Vs State of Rajasthan & Ors.
Rajasthan High Court · (2018) 01 RAJ CK 0023
High Courts04 Jan 2018
Medi Lal S/o Shri Heera Lal Vs Shri Moolchand Jain S/o Shri Mangtu Ram
Rajasthan High Court · (2018) 01 RAJ CK 0022
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts04 Jan 2018
Rang Lal Meena Vs Ram Swaroop & Ors.
Rajasthan High Court · (2018) 01 RAJ CK 0021
High Courts04 Jan 2018
Jitendra Choudhary & Ors. Vs The Rajasthan University of Health Sciences & Anr.
Rajasthan High Court · (2018) 01 RAJ CK 0020
High Courts04 Jan 2018
Bachchu Singh @ Kamlesh Vs State Of Rajasthan
Rajasthan High Court · (2018) 01 RAJ CK 0015
Code of Criminal Procedure, 1973, Section 437A -Indian Penal Code, 1860, Section 363, Section 366A - Punishment for kidnapping - Procuration o
High Courts04 Jan 2018
M/s. J Vs Food Pvt. Ltd. & anr. Vs Union of India & ors.
Rajasthan High Court · (2018) 01 RAJ CK 0007
High Courts02 Jan 2018Dismissed
Union Of India & Ors. Vs Guman Singh & Anr.
Rajasthan High Court · (2018) 01 RAJ CK 0041
High Courts02 Jan 2018Allowed
Fateh Singh Vs State of Rajasthan & Ors.
Rajasthan High Court · (2018) 01 RAJ CK 0039
Industrial Disputes Act, 1947, Section 2(j) - Definitions