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Rajasthan High Court judgments, 2018

2,016 judgments · page 100 of 101

High Courts29 Jan 2018Dismissed

Kamla Bairwa Vs Smt. Manju Jain & Ors.

Rajasthan High Court · (2018) 01 RAJ CK 0011

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 9Rule 7
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High Courts25 Jan 2018Disposed off

Lala Khan Vs State of Rajasthan

Rajasthan High Court · (2018) 01 RAJ CK 0009

Indian Penal Code, 1860, Section 279, Section 304A - Rash driving or riding on a public way - Causing death by negligence
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High Courts22 Jan 2018Disposed off

Ashok Kumar Vs State of Rajasthan Through PP

Rajasthan High Court · (2018) 01 RAJ CK 0050

Indian Penal Code, 1860, Section 379, Section 411, Section 403 - Punishment for theft - Dishonestly receiving stolen property - Dishonest misappropriation of property
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High Courts22 Jan 2018Dismissed

Amit Kumar Vs State of Rajasthan

Rajasthan High Court · (2018) 01 RAJ CK 0049

Code of Criminal Procedure, 1973, Section 161, Section 161, Section 161 - Examination of witnesses by police - Examination of witnesses by police - Examination of witnesse
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High Courts22 Jan 2018Dismissed

Jagannath Prasad Vs Savitri Devi

Rajasthan High Court · (2018) 01 RAJ CK 0048

Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsIndian Penal Code, 1860, Section 498A, Section 40
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High Courts22 Jan 2018Disposed off

Kumar Prince Vs Smt. Pushpa

Rajasthan High Court · (2018) 01 RAJ CK 0043

Hindu Marriage Act, 1955, Section 24 - Maintenance pendente lite and expenses of proceedings
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High Courts08 Jan 2018

Raghuveer Singh Vs State of Rajasthan & anr.

Rajasthan High Court · (2018) 01 RAJ CK 0032

Code of Criminal Procedure, 1973, Section 482, Section 173 - Saving of inherent powers of High Court - Report of police officer on completion of InvestigationIndian Penal
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