High Courts08 Oct 1990Dismissed

Ishar Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1992 Raj 40 : (1990) WLN 108

Central Motor Vehicles Rules, 1989 — Rule 88, 88(2)Constitution of India, 1950 — Article 14, 19(1)Motor Vehicles Act, 1988 — Section 56, 59, 69, 77, 80
High Courts14 Sept 1990

Mahavir Prasad Vs State of Rajasthan

Rajasthan High Court · (1990) 2 RLW 562 : (1990) 2 WLN 229

Criminal Procedure Code, 1973 (CrPC) — Section 209, 227, 228, 482Customs Act, 1962 — Section 10, 108, 112, 124, 30Evidence Act, 1872 — Section 25, 26