High Courts13 Sept 1990Allowed
Ganesh and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 226
Penal Code, 1860 (IPC) — Section 148, 149, 323, 366, 448
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 7 of 19
High Courts13 Sept 1990Dismissed
Major Raja P. Singh Vs Smt. Surendra Kumari
Rajasthan High Court · AIR 1991 Raj 133 : (1993) 1 DMC 285 : (1990) WLN 205
Family Courts Act, 1984 — Section 19
High Courts13 Sept 1990
Pabuda Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 666 : (1990) 2 WLN 140
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304A, 307, 34
High Courts13 Sept 1990Dismissed
Smt. Chandra Kala Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 59 : (1991) 1 WLC 547 : (1990) 2 WLN 344
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437Penal Code, 1860 (IPC) — Section 302, 498A
High Courts13 Sept 1990Allowed
Municipal Corporation and Others Vs Khubilal and Others
Rajasthan High Court · (1991) 62 FLR 688 : (1994) 3 LLJ 663
Payment of Wages Act, 1936 — Section 15
High Courts13 Sept 1990
National Insurance Co. Ltd. Vs P.A. Vergis and Others
Rajasthan High Court · (1991) 1 ACC 226
Motor Vehicles Act, 1939 — Section 110D
High Courts12 Sept 1990Allowed
Bakhtawar Singh Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 325
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts12 Sept 1990Dismissed
Girraj Kishore Sharma Vs Tejmal Gupta and Others
Rajasthan High Court · AIR 1992 Raj 37
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)Transfer of Property Act, 1882 — Section 106
High Courts12 Sept 1990
Commissioner of Income Tax Vs Ambica Electrolytic Capacitors Pvt. Ltd. and Others
Rajasthan High Court · (1991) 91 CTR 49 : (1991) 191 ITR 494
Income Tax Act, 1961 — Section 32, 43
High Courts12 Sept 1990Allowed
Prem Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 555
Criminal Procedure Code, 1973 (CrPC) — Section 14, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts12 Sept 1990Allowed
Kalu and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 322
Criminal Procedure Code, 1973 (CrPC) — Section 161, 434, 484
High Courts12 Sept 1990
Malkiyat Singh Vs State of Rajasthan
Rajasthan High Court · (1991) 1 WLN 327
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 401
High Courts12 Sept 1990
Bhanwari and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 488
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts12 Sept 1990Dismissed
Kikar Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 601
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Sept 1990Allowed
Smt. Kishni Devi Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1992 Raj 24 : (1990) 2 RLW 548 : (1990) 2 WLN 102 : (1990) WLN 351
Contract Act, 1872 — Section 204Rajasthan Registration Rules, 1955 — Rule 39, 42Registration Act, 1908 — Section 32, 35
High Courts07 Sept 1990
Phula Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 208
Penal Code, 1860 (IPC) — Section 299, 302, 320, 324, 326
High Courts06 Sept 1990Allowed
Azizulla Khan and Others Vs State and Others
Rajasthan High Court · AIR 1991 Raj 101 : (1991) 1 WLC 132
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 5Rajasthan Municipalities Fixation of wards (for women belonging to SC/ST and determining of wards for women by rotation) Rules, 1990 — Rule 3
High Courts06 Sept 1990Dismissed
Shri Jai Prakash Vs Khimaraj and Another
Rajasthan High Court · AIR 1991 Raj 136 : (1990) 2 RLW 62 : (1990) WLN 326
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 22, Order 21 Rule 97
High Courts05 Sept 1990
Smt. Kanchan Bai Vs Khetidas and Others
Rajasthan High Court · (1990) 2 RLW 47 : (1990) 2 RLW 427
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 7 Rule 11, 115, 80Limitation Act, 1908 — Article 113Limitation Act, 1963 — Article 54, 14, 14(1), 5
High Courts05 Sept 1990Dismissed
Gordhan Dass Vs Smt. Ram Janki
Rajasthan High Court · (1990) WLN 233
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5