High Courts20 Aug 1990

Jeewa and Others Vs State of Rajasthan

Rajasthan High Court · (1990) WLN 251

Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Aug 1990

Tarachand Vs State of Rajasthan

Rajasthan High Court · (1990) 1 RLW 285 : (1990) 2 WLN 157

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 302, 304, 34Probation of Offenders Act, 1958 — Section 6