High Courts01 Aug 1990Dismissed
United India Insurance Co. Ltd. Vs Roop Kanwar and Others
Rajasthan High Court · (1991) ACJ 74 : (1991) 1 RLW 242
Employees Compensation Act, 1923 — Section 13, 14, 19, 4A
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 10 of 19
High Courts01 Aug 1990Dismissed
Ramesh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 247 : (1990) WLN 319
COMPANIES ACT, 1956 — Section 144Constitution of India, 1950 — Article 226
High Courts01 Aug 1990Allowed
Rajandar Singh Vs State and Others
Rajasthan High Court · (1990) 2 WLN 566
Constitution of India, 1950 — Article 309
High Courts31 Jul 1990
Commissioner of Income Tax Vs Multimetals Ltd.
Rajasthan High Court · (1991) 187 ITR 98
Income Tax Act, 1961 — Section 143, 144, 154, 2, 2(8)
High Courts31 Jul 1990Dismissed
Smt. Neelam Jain Vs Panchayat Samiti
Rajasthan High Court · (1990) 2 WLN 338
Constitution of India, 1950 — Article 226
High Courts31 Jul 1990Allowed
Saukhan Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 543 : (1990) 2 WLN 97
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Jul 1990
Kurban Ali and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) CriLJ 3062 : (1990) 2 RLW 217 : (1990) WLN 167
Criminal Procedure Code, 1973 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 120B, 406, 411, 420
High Courts27 Jul 1990
Jatan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 2 WLN 64
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 109, 415, 467, 47, 471
High Courts27 Jul 1990
Lal Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 444
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 325
High Courts26 Jul 1990Allowed
Thanwara Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 314 : (1990) 2 WLN 150
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 325, 452, 459
High Courts26 Jul 1990
Jamali and Others Vs Lakha Ram and Others
Rajasthan High Court · (1991) ACJ 27 : (1990) 1 RLW 333
Motor Vehicles Act, 1939 — Section 110D
High Courts26 Jul 1990Allowed
Gaje Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 335 : (1990) WLN 467
Penal Code, 1860 (IPC) — Section 302, 324, 326
High Courts25 Jul 1990Allowed
Talla Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 410 : (1990) 2 WLN 155
Penal Code, 1860 (IPC) — Section 307
High Courts24 Jul 1990Allowed
Rekha Ram Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 349 : (1990) 2 WLN 153
Penal Code, 1860 (IPC) — Section 376
High Courts24 Jul 1990Allowed
Rekha Ram Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 499
Penal Code, 1860 (IPC) — Section 306, 376
High Courts23 Jul 1990Dismissed
Kaluram Vs Shakuntala Devi
Rajasthan High Court · AIR 1992 Raj 6 : (1990) 2 RLW 216 : (1991) 2 RLW 598 : (1991) 2 WLN 505
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Jul 1990
Mehta and Another Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 319 : (1990) 2 RLW 9 : (1990) 2 WLN 138
Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts23 Jul 1990
Commissioner of Wealth-tax Vs Smt. Kanchan Bai Bader, Smt. Kusum Bader and Harish Chandra Bader
Rajasthan High Court · (1990) 186 ITR 183
Wealth Tax Act, 1957 — Section 27(3)
High Courts18 Jul 1990
Ram Kalyan Vs Motilal and Others
Rajasthan High Court · (1990) 2 WLN 609
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 204, 446, 466
High Courts17 Jul 1990Dismissed
Kanchan Bai Vs Ketsidas and Others
Rajasthan High Court · AIR 1991 Raj 94 : (1990) 1 RLW 87 : (1990) 2 WLN 127
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 7 Rule 11