High Courts16 Jul 1990
Bhoor Singh Vs District Judge and Others
Rajasthan High Court · (1990) 2 RLW 535 : (1990) 2 WLN 1
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 11 of 19
High Courts11 Jul 1990
Commissioner of Income Tax Vs P.N. Sachdev
Rajasthan High Court · (1991) 54 TAXMAN 92
Income Tax Act, 1961 — Section 256(1), 80RRA, 91(1)
High Courts11 Jul 1990
Mahaveer Dass Vs Ganeshmal Jeevraj
Rajasthan High Court · AIR 1992 Raj 29 : (1990) 2 RLW 1 : (1991) 2 RLW 543 : (1991) 1 WLC 517 : (1991) 2 WLN 162 : (1990) WLN 236
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 39 Rule 1
High Courts10 Jul 1990
Ram Kishan Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 951 : (1990) 2 RLW 378
Penal Code, 1860 (IPC) — Section 408
High Courts10 Jul 1990
Commissioner of Income Tax Vs Bombay Motor
Rajasthan High Court · (1990) 53 TAXMAN 180
Income Tax Act, 1961 — Section 271(1)(c), 274, 274(2)
High Courts09 Jul 1990
Mahaveer Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 173
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts06 Jul 1990
Commissioner of Income Tax Vs Janki Dass
Rajasthan High Court · (1990) 07 RAJ CK 0030
Income Tax Act, 1961 — Section 256(1)
High Courts06 Jul 1990Dismissed
Rajasthan State Road Trans. Corpn. and Others Vs Chhitariya and Others
Rajasthan High Court · (1991) ACJ 32
Motor Vehicles Act, 1988 — Section 140, 144, 166
High Courts03 Jul 1990
Seth Mukund Das Rathi Vs Commissioner of Wealth Tax
Rajasthan High Court · (1990) 53 TAXMAN 143
Income Tax Act, 1961 — Section 2(m), 36, 36(1)(5), 40AWealth Tax Act, 1957 — Section 2(m), 27(1), 4, 7
High Courts03 Jul 1990
Chhitarlal Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 137
Penal Code, 1860 (IPC) — Section 323, 326
High Courts03 Jul 1990Allowed
T.A. Benny Vs Rajasthan Co-operative Dairy Federation Ltd.
Rajasthan High Court · (1991) 63 FLR 52 : (1994) 3 LLJ 336 : (1990) 1 RLW 358
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Jul 1990Allowed
Mst. Chidia Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 400 : (1990) 2 WLN 124
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 309
High Courts03 Jul 1990
Seth Mukund Das Rathi Vs Commissioner of Wealth-tax
Rajasthan High Court · (1990) 87 CTR 43 : (1991) 188 ITR 518
Income Tax Act, 1961 — Section 40APayment of Gratuity Act, 1972 — Section 4, 7Wealth Tax Rules, 1957 — Rule 1D
High Courts29 May 1990Allowed
Mahesh Chandra Mishra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 WLN 301
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25, 25F, 25G
High Courts28 May 1990
Baldev Kishan Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) WLN 160
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 482Penal Code, 1860 (IPC) — Section 211
High Courts23 May 1990Allowed
Kanaram Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 1 RLW 364 : (1991) 1 WLN 345
Constitution of India, 1950 — Article 19, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 110, 41National Security Act, 1980 — Section 3, 9
High Courts18 May 1990Dismissed
Commissioner of Wealth Tax Vs R.K. Golecha (HUF)
Rajasthan High Court · (1990) 85 CTR 66 : (1990) 185 ITR 510
Wealth Tax Act, 1957 — Section 27
High Courts10 May 1990Dismissed
Miss. Swati Lodha Vs State of Rajasthan and Another
Rajasthan High Court · (1991) CriLJ 939 : (1990) 1 RLW 467 : (1990) 2 WLN 110
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 73
High Courts09 May 1990
Shree Singhvi Brothers and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1990) 83 CTR 229 : (1991) 187 ITR 219
Income Tax Act, 1961 — Section 271(1), 273A, 276C, 277, 278