High Courts18 Jan 1990Allowed
Narpat Singh Rajpurohit Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) 1 RLW 45 : (1990) 2 WLN 278
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 18 of 19
High Courts18 Jan 1990Allowed
Devendra Nath Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 13
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 457, 468, 471
High Courts17 Jan 1990
Dr. Bhika Lal Jain and Others Vs University of Rajasthan and Others
Rajasthan High Court · (1990) 1 RLW 141 : (1990) 2 WLN 130
Constitution of India, 1950 — Article 226
High Courts17 Jan 1990
Ram Charan Khandelwal Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 1 RLW 48 : (1990) WLN 5
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts17 Jan 1990
Jabar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 35
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts17 Jan 1990Allowed
Vijay Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 34 : (1990) 1 RLW 66 : (1990) 1 WLN 1
Constitution of India, 1950 — Article 225Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 302, 323
High Courts16 Jan 1990Dismissed
Rashid and Another Vs State of Rajasthan
Rajasthan High Court · (1991) CriLJ 733 : (1990) 1 RLW 26 : (1990) 1 WLN 303
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 42(1), 43, 67
High Courts15 Jan 1990
Bal Kishan Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 WLN 107
Constitution of India, 1950 — Article 226
High Courts15 Jan 1990Dismissed
Gazi Khan alias Chotia Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 1 RLW 1 : (1990) 1 WLN 470
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 2, 22, 226, 32General Clauses Act, 1897 — Section 21
High Courts15 Jan 1990Allowed
Jay Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 25 : (1990) WLN 3
High Courts15 Jan 1990Allowed
Khoja Lime Udyog Vs R.P.F. Commissioner
Rajasthan High Court · (1991) 62 FLR 252 : (1992) 1 LLJ 903 : (1990) 1 RLW 50 : (1990) 1 WLN 361
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2F, 7A
High Courts12 Jan 1990Allowed
Mahendra Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 1401 : (1990) 1 RLW 22 : (1990) 1 WLN 44 : (1990) 1 WLN 300 : (1990) 1 WLN 136
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 366, 376, 379
High Courts11 Jan 1990Allowed
Suresh Chandra Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 78
Penal Code, 1860 (IPC) — Section 279, 304A, 331, 337, 338
High Courts11 Jan 1990
Dhanna Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 434 : (1990) 2 WLN 122
Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts11 Jan 1990Allowed
Padam Chand Jain Vs State of Rajasthan and Another
Rajasthan High Court · (1991) CriLJ 736 : (1990) 1 RLW 18 : (1990) 1 WLN 284
Criminal Procedure Code, 1973 (CrPC) — Section 174, 39, 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts10 Jan 1990
Ram Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 68
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 147, 332Probation of Offenders Act, 1958 — Section 4
High Courts10 Jan 1990Dismissed
Raghuveer Singh Vs Rajasthan Housing Board and Another
Rajasthan High Court · (1990) WLN 481
Land Acquisition Act, 1894 — Section 11, 18, 23, 28, 3
High Courts05 Jan 1990Allowed
Pal Singh Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 2
Penal Code, 1860 (IPC) — Section 307
High Courts05 Jan 1990
Rajendra Singh Vs The Municipal Board
Rajasthan High Court · (1990) 1 RLW 121 : (1990) 2 WLN 197
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 25FPenal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts04 Jan 1990
State of Rajasthan Vs Devi Sahai and Others
Rajasthan High Court · (1990) 1 WLN 47