High Courts08 Feb 1990Dismissed

Banwari Vs State of Rajasthan

Rajasthan High Court · (1990) 1 RLW 151 : (1990) WLN 21

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 307