High Courts14 Mar 1990Allowed
Pappu alias Chhillu Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 70
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 14 of 19
High Courts11 Mar 1990
COMMISSIONER OF Income Tax Vs 1. P. N. SACHDEV. (D. B. I. T. R. NO. 41 OF 1986) 2. DR. PRABHAT KUMAR (D. B. I. T. R. NO. 13 OF 1989).
Rajasthan High Court · (1992) 87 CTR 10 : (1992) 193 ITR 498
Income Tax Act, 1961 — Section 256, 80RRA, 91
High Courts10 Mar 1990
COMMISSIONER OF Income Tax Vs (BOM)BAY MOTOR.
Rajasthan High Court · (1992) 86 CTR 73 : (1992) 193 ITR 643 : (1992) 53 TAXMAN 180
Income Tax Act, 1961 — Section 271, 274
High Courts09 Mar 1990
Bhikha and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 84
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 147, 148, 149, 302
High Courts07 Mar 1990Allowed
Ram Charan Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 441 : (1990) WLN 74
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts07 Mar 1990Allowed
Dhulla Ram Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 654
Criminal Procedure Code, 1973 (CrPC) — Section 164, 174Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 403
High Courts06 Mar 1990Allowed
Mohan Singh Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1990 Raj 156 : (1990) 1 RLW 526 : (1990) 1 WLN 277
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts06 Mar 1990
COMMISSIONER OF Income Tax Vs JANKI DASS.
Rajasthan High Court · (1992) 87 CTR 7 : (1992) 193 ITR 580
Income Tax Act, 1961 — Section 256
High Courts06 Mar 1990Dismissed
Moola Ram Vs Laxmi
Rajasthan High Court · (1991) 2 DMC 458 : (1990) 1 RLW 397 : (1990) 1 WLN 577
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Mar 1990Allowed
Narayan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 1 RLW 140 : (1990) 1 WLN 370
High Courts05 Mar 1990Allowed
Ram Kumar Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 77
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304AProbation of Offenders Act, 1958 — Section 4
High Courts05 Mar 1990Allowed
Mahavir alias Mahavir Prasad Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 162 : (1990) 1 WLN 159
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 406
High Courts05 Mar 1990
Gopi alias Sobha Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 628
Penal Code, 1860 (IPC) — Section 328, 379
High Courts02 Mar 1990Partly Allowed
Rambagh Hotels Pvt. Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (1990) 78 STC 35
Constitution of India, 1950 — Article 366, 366(29A)Rajasthan Sales Tax (Amendment) Act, 1956 — Section 23BRajasthan Sales Tax Act, 1954 — Section 2, 23B
High Courts01 Mar 1990Allowed
Mahendra Pratap Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 229 : (1990) 1 WLN 607
Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 471, 472, 473Penal Code, 1860 (IPC) — Section 332, 353
High Courts01 Mar 1990Allowed
Chhagan Lal Vs B.B. Bhardwaj and Others
Rajasthan High Court · (1990) 1 RLW 450 : (1990) 2 WLN 73
Contempt of Courts Act, 1971 — Section 12, 14, 15, 17, 18Criminal Procedure Code, 1973 (CrPC) — Section 145, 438Penal Code, 1860 (IPC) — Section 120B, 325, 342, 343, 344
High Courts26 Feb 1990Allowed
Mohar Singh Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 449 : (1990) 1 WLN 119
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 6(1)
High Courts22 Feb 1990Allowed
Dinesh Chander Vs State of Rajasthan and Another
Rajasthan High Court · (1990) 2 WLN 159
Criminal Procedure Code, 1973 (CrPC) — Section 116, 143, 145, 17
High Courts22 Feb 1990Dismissed
Vijay Singh Vs Dinesh chandra
Rajasthan High Court · (1990) 2 RLW 538 : (1990) WLN 52