COURT ARCHIVE

Rajasthan High Court judgments, 1966

65 judgments · page 4 of 4

High Courts23 Feb 1966

Shantilal Shiv Kumar and Others Vs Transport Appellate Tribunal and Others

Rajasthan High Court · AIR 1967 Raj 138 : (1967) RLW 468

Evidence Act, 1872 — Section 115, 31, 92Motor Vehicles Act, 1939 — Section 57

High Courts21 Feb 1966

Rajasthan High Court · AIR 1967 Raj 114 : (1966) RLW 409

Motor Vehicles Act, 1939 — Section 44(4), 47, 57, 57(3), 68G(2)Rajasthan State Road Transport Services (Development) Rules, 1960 — Rule 7, 8, 9

High Courts08 Feb 1966Allowed

Rajasthan High Court · AIR 1966 Raj 181 : (1966) RLW 338

Arbitration Act, 1940 — Section 33, 8

High Courts03 Feb 1966Dismissed

Rajasthan High Court · (1966) RLW 487

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 30 Rule 4Partnership Act, 1932 — Section 47

High Courts17 Jan 1966

Rajasthan High Court · AIR 1967 Raj 203 : (1967) CriLJ 1057 : (1966) RLW 454

Contempt of Courts Act, 1971 — Section 1, 4