High Courts07 Oct 1966
Thakur Hari Singh Vs Commissioner of Income Tax, Delhi and Rajasthan
Rajasthan High Court · AIR 1968 Raj 5 : (1967) 65 ITR 267
Rajasthan Land Revenue Act, 1956 — Section 137
COURT ARCHIVE
Rajasthan High Court judgments, 1966
65 judgments · page 2 of 4
High Courts05 Oct 1966Allowed
Deokishan Vs Jagan Nath and Another
Rajasthan High Court · AIR 1967 Raj 148 : (1967) RLW 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92, 47
High Courts04 Oct 1966
Sachida Nand Vs Mangi Lal and Others
Rajasthan High Court · AIR 1968 Raj 1 : (1967) RLW 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), Order 21 Rule 96Limitation Act, 1908 — Article 120, 138, 144Limitation Act, 1963 — Article 113, 65
High Courts26 Sept 1966
The State of Rajasthan Vs Khimla and Another
Rajasthan High Court · (1967) CriLJ 1248 : (1967) RLW 213
Penal Code, 1860 (IPC) — Section 215, 379
High Courts22 Sept 1966
Atma Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1967 Raj 239 : (1967) RLW 275
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 16, 21, 22, 33
High Courts09 Sept 1966
Raghbir Singh Mathur Vs Rajasthan Financial Corporation
Rajasthan High Court · (1969) 1 LLJ 403 : (1967) RLW 183
State Financial Corporations Act, 1951 — Section 1, 18, 2, 3, 48
High Courts09 Sept 1966
Laxmichand and Others Vs Ramkumar and Others
Rajasthan High Court · AIR 1967 Raj 272 : (1967) RLW 173
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Sept 1966Dismissed
Chhatar Singh Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1967 Raj 194 : (1968) 1 LLJ 483 : (1967) RLW 164
Constitution of India, 1950 — Article 311(2), 52, 53, 74, 77General Clauses Act, 1897 — Section 3(23), 3(8)Government of India (Allocation of Business) Rules, 1961 — Rule 2
High Courts05 Sept 1966
Chandmal Naurat Mal and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1968 Raj 20 : (1967) RLW 144
Rajasthan High Court of Judicature Rules, 1952 — Rule 375
High Courts31 Aug 1966
RAJASTHAN FINANCIAL CORPORATION Vs COMMISSIONER OF Income Tax, NEW DELHI.
Rajasthan High Court · (1967) 65 ITR 112
State Financial Corporations Act, 1951 — Section 24, 25, 28, 3, 34
High Courts31 Aug 1966Dismissed
Jagjit Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1968 Raj 24 : (1967) RLW 116
Constitution of India, 1950 — Article 366(19)Motor Vehicles Act, 1939 — Section 2(20), 43(1), 58(2), 68B
High Courts24 Aug 1966Dismissed
Sohan Lal Bansal Vs Arjunmal Dudani and Another
Rajasthan High Court · AIR 1967 Raj 85 : (1967) RLW 272
Arbitration Act, 1940 — Section 20, 21
High Courts22 Aug 1966
Smt. Shanti Bai Vs State and Others
Rajasthan High Court · (1968) 21 STC 458
Rajasthan Sales Tax Act, 1954 — Section 9(3)(b)
High Courts11 Aug 1966
Kamal Kishore Vs Assistant Commissioner, Excise and Taxation
Rajasthan High Court · (1967) 2 LLJ 231 : (1967) RLW 241
Constitution of India, 1950 — Article 16, 226
High Courts08 Aug 1966Dismissed
Kendriya Sarvodaya Sahkari Sangh Ltd., Jaipur Vs Shri Jawan Singh and Another
Rajasthan High Court · AIR 1968 Raj 33 : (1967) 1 LLJ 270 : (1967) RLW 73
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 36Rajasthan Co-operative Societies Act, 1965 — Section 61
High Courts29 Jul 1966Allowed
Nenuram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1967 Raj 50 : (1967) RLW 39 : (1967) 20 STC 551
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1954 — Section 13(1), 14, 15(2)Sales of Goods Act, 1930 — Section 19
High Courts28 Jul 1966Allowed
Nawal Kishore Dubey Vs State of Rajasthan
Rajasthan High Court · AIR 1967 Raj 82 : (1966) RLW 619
Constitution of India, 1950 — Article 3(1)
High Courts26 Jul 1966Dismissed
Ahmed and Another Vs The State
Rajasthan High Court · AIR 1967 Raj 190 : (1967) CriLJ 1053 : (1967) RLW 54
Criminal Procedure Code, 1898 (CrPC) — Section 210, 222, 225, 342Penal Code, 1860 (IPC) — Section 24, 295, 378, 379, 380Probation of Offenders Act, 1958 — Section 3
High Courts21 Jul 1966Partly Allowed
Gopi Shanker and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1967 Raj 159 : (1967) CriLJ 922 : (1967) RLW 326
Criminal Procedure Code, 1898 (CrPC) — Section 164, 32Evidence Act, 1872 — Section 133, 157, 5Penal Code, 1860 (IPC) — Section 375, 376
High Courts19 Jul 1966Dismissed
Mst. Gulkandi and Others Vs Prahlad and Another
Rajasthan High Court · AIR 1968 Raj 51 : (1967) RLW 63
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 9Evidence Act, 1872 — Section 17, 31Hindu Adoptions and Maintenance Act, 1956 — Section 15