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Rajasthan High Court judgments, 2025

268 judgments · page 4 of 14

High Courts24 Sept 2025Dismissed

Babita Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0681

Code Of Civil Procedure, 1908 - Section 100, 109Constitution Of India, 1950 - Article 133(1)(A)
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High Courts24 Sept 2025Disposed of

Ravindra Gurjar Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0679

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 105Indian Penal Code, 1860 - Section 304
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High Courts24 Sept 2025Disposed of

Ugma Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0678

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 105Indian Penal Code, 1860 - Section 304
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High Courts23 Sept 2025Dismissed

State of Rajasthan Vs Girdhari Lal

Rajasthan High Court · (2025) 09 RAJ CK 0677

Constitution of India, 1950 - Article 243QRajasthan Panchayati Raj Act, 1994 - Section 2(1), 2(1)(xiii), 9, 10, 10(1), 13, 14, 14(1), 14(2), 101, 101(1)(d), 101(2)(d)Rajasthan Municipalities Act, 2009 - Section 3, 3(1)(a), 3(1)(i), 3(1)(iii), 3(8), 3(8)(c), 329
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High Courts23 Sept 2025Allowed

Shalu Jain Vs Shivcharandas And Son

Rajasthan High Court · (2025) 09 RAJ CK 0676

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 121, 190, 191, 132, 109, 285Prevention of Damage to Public Property Act, 1984 - Section 3
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High Courts20 Sept 2025Allowed

Sunil Jangid Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0673

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 110, 115(2), 126(2), 352
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High Courts18 Sept 2025Disposed of

Rajmal Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0666

Arbitration and Conciliation Act, 1996 - Section 11(6), 12, 40Indian Partnership Act, 1932 - Section 46, 48
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High Courts11 Sept 2025Dismissed

Sabuddin Vs Giriraj

Rajasthan High Court · (2025) 09 RAJ CK 0671

Constitution of India, 1950 - Article 14, 21, 226Code of Criminal Procedure, 1973 - Section 154, 156, 200, 482
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High Courts10 Sept 2025Disposed of

Ganpat Lal Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0670

Prevention of Corruption Act, 1988 - Section 13(1), 13(2)Indian Penal Code, 1860 - Section 109, 420, 467, 468, 471All India Services (Discipline and Appeal) Rules, 1969 - Rule 8
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High Courts09 Sept 2025Dismissed

Shivek Sharma Vs Union of India

Rajasthan High Court · (2025) 09 RAJ CK 0672

Indian Penal Code, 1860 - Section 147, 148, 149, 302, 460Code of Criminal Procedure, 1973 - Section 378
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High Courts09 Sept 2025Dismissed

Suresh Kumar Koli Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0667

Indian Penal Code, 1860 - Section 302, 307, 324Code of Criminal Procedure, 1973 - Section 161, 164, 313Evidence Act, 1872 - Section 32
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