High Courts30 Jul 2025Dismissed

Ganga Bai Vs State Of Rajasthan

Rajasthan High Court · (2025) 07 RAJ CK 0631

Rajasthan Rent Control Act, 2001 - Section 2(i), 6, 9, 21Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 14 Rule 5, Order 30 Rule 1
High Courts24 Jul 2025Allowed

Khaleel Ahmed Vs Rehmat Bano

Rajasthan High Court · (2025) 07 RAJ CK 0636

Indian Penal Code, 1860 - Section 34, 302Evidence Act, 1872 &mash; Section 106Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 481
High Courts17 Jul 2025Dismissed

Bhanwar Singh Vs State Of Rajasthan

Rajasthan High Court · (2025) 07 RAJ CK 0638

Indian Penal Code, 1860 - Section 34, 201, 302Code of Criminal Procedure, 1973 - Section 378Motor Vehicles Act, 1988 - Section 133
High Courts14 Jul 2025Disposed of

Shanti Lal Vs Shri Jagannath

Rajasthan High Court · (2025) 07 RAJ CK 0620

Bharatiya Sakshya Adhiniyam, 2023 - Section 60Evidence Act, 1872 - Section 65Code of Civil Procedure, 1908 - Order 11 Rule 12, Order 11 Rule 14