High Courts19 May 2025Dismissed
Mahipal Singh S/O Shri Shambhu Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0604
Rajasthan District Courts Ministerial Establishment Rules, 1986 - Rule 10
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 8 of 14
High Courts19 May 2025Disposed of
Employees State Insurance Corporation Vs Khungar Sweets And Restaurant
Rajasthan High Court · (2025) 05 RAJ CK 0598
Indian Penal Code, 1860 - Section 500Scheduled Castes & Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(x)Code of Criminal Procedure, 1973 - Section 156(3), 200, 202
High Courts15 May 2025Disposed of
Madan Singh And Vs State And Anr
Rajasthan High Court · (2025) 05 RAJ CK 0597
Constitution of India, 1950 - Article 32, 136, 226Dr Bhimrao Ambedkar Law University Jaipur Act, 2019 - Section 5, 7
High Courts12 May 2025Disposed of
Balveer Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0596
High Courts08 May 2025Allowed
Oriental Insurance Co Ltd Vs Smt Santara Devi And Others
Rajasthan High Court · (2025) 05 RAJ CK 0595
High Courts08 May 2025Disposed of
State Of Raj. And Ors. Vs Rajendra Kumar
Rajasthan High Court · (2025) 05 RAJ CK 0588
Constitution of India, 1950 - Article 14,16
High Courts06 May 2025Disposed of
Khyali Ram Vs State Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0587
High Courts05 May 2025Dismissed
Gaurav Sharma S/O. Shri Ramesh Chandra Sharma Vs University Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0594
Code of Criminal Procedure, 1973 - Section 161, 313, 378Indian Penal Code, 1860 - Section 302, 307, 323, 325Indian Evidence Act, 1872 - Section 27
High Courts05 May 2025Dismissed
Vinod Patidar S/O Shri Lalji Patidar Vs State Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0593
Constitution of India, 1950 - Article 226, 299Rajasthan Minor Mineral Concession Rules, 2017 - Rule 9, 13, 13(6), 14, 15, 16, 16(3), 18, 21, 22
High Courts05 May 2025Disposed of
The Rajasthan Medical Services Corporation Ltd. Vs M/S Bal Pharma Ltd.
Rajasthan High Court · (2025) 05 RAJ CK 0592
High Courts05 May 2025Allowed
M/S Bal Pharma Limited Vs Rajasthan Chikitsa Sewa Nigam
Rajasthan High Court · (2025) 05 RAJ CK 0591
The Arms Act, 1959 - Section 2(1)(i), 3, 4, 5, 7, 25Code of Criminal Procedure, 1973 - Section 313, 360, 361
High Courts05 May 2025Disposed of
VINOD SHAILY Vs STATE OF RAJASTHAN
Rajasthan High Court · (2025) 05 RAJ CK 0586
Rajasthan Service Rules, 1951 - Rule 86, 86(4)(a)Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 - Rule 17Rajasthan Voluntarily Rural Education Service Rules, 2010 - Rule 5(iii), 5
High Courts05 May 2025Disposed of
Sanjay Makwana Vs State Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0585
Workmen Compensation Act, 1923 - Section 30(a)(aa)Motor Vehicles Act, 1988 - Section 133
High Courts01 May 2025Disposed of
Hussain Mohammad Son Of Shri Pyar Mohammad Vs State Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0590
Indian Penal Code, 1860 - Section 199, 200, 466, 467, 468, 471, 420
High Courts01 May 2025Dismissed
Lal Chand Asopa Vs State Of Rajasthan, Through Director And Special Secretary Local Self Department
Rajasthan High Court · (2025) 05 RAJ CK 0584
High Courts01 May 2025Disposed of
Rajasthan Urban Infrastructures Development Project Vs M/S National Builders
Rajasthan High Court · (2025) 05 RAJ CK 0589
High Courts29 Apr 2025Disposed of
Amit Vs Shri Ganesh Raj Bansa
Rajasthan High Court · (2025) 04 RAJ CK 0622
High Courts29 Apr 2025Disposed of
SATPAL SINGH Vs UNION OF INDIA AND ORS
Rajasthan High Court · (2025) 04 RAJ CK 0621
High Court of Judicature for Rajasthan, 1952 - Section 375(4)
High Courts29 Apr 2025Allowed
Indra Vs Jagdish Chandra
Rajasthan High Court · (2025) 04 RAJ CK 0620
Constitution of India, 1950 - Article 14, 16, 21, 41, 226Rights of Persons with Disabilities Act, 2016 - Section 2(r), 2(h), 2(r), 2(s), 3, 20, 21
High Courts25 Apr 2025Disposed of
Dr. Deva Ram Shivran Vs State And Ors
Rajasthan High Court · (2025) 04 RAJ CK 0630
Central Civil Services Rules, 1965 - Rule 19