High Courts24 Apr 2025Allowed
GIRDHARI LAL Vs KANHAIYALA
Rajasthan High Court · (2025) 04 RAJ CK 0619
Indian Penal Code, 1860 - Section 304(B), 498(A)Indian Evidence Act, 1872 - Section 113(B)Code of Criminal Procedure, 1973 - Section 437(A)
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 9 of 14
High Courts24 Apr 2025Disposed of
Kapil Ram @ Kapil Ram Singhani Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0618
Trademarks Act, 1999 - Section 14, 17, 18, 28Commercial Courts Act, 2015 - Section 2(1)(c)(xvii)
High Courts23 Apr 2025Disposed of
Mithu Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0617
Civil Procedure Code, 1908 - Section 54
High Courts23 Apr 2025Dismissed
Suwalal Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0616
Income Tax Act, 1961 - Section 133(6), 143(3), 147, 148
High Courts23 Apr 2025Dismissed
State Vs Naina Ram
Rajasthan High Court · (2025) 04 RAJ CK 0615
Constitution of India, 1950 - Article 12, 30, 30(1)Rajasthan Non-Government Educational Institutions Act, 1989 - Section 2(i), 18, 18(iii), 19, 21
High Courts23 Apr 2025Disposed of
Purshottam Sindhi Vs State
Rajasthan High Court · (2025) 04 RAJ CK 0629
Rajasthan Non Government Educational Institutions Act, 1989 - Section 18, 18(iii), 19Delhi School Education Act, 1973 - Section 8, 8(2)
High Courts22 Apr 2025Dismissed
Ecosafe Infraprojects Llp Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0614
Income Tax Act, 1961 - Section 245(C), 245(C)(1), 245(D), 245(H)
High Courts21 Apr 2025Disposed of
Smt Gayatri Sharma W/O Shri Bhagwan Sahai D/O Shri Deen Dayal Tiwari Vs Shri Deen Dayal Tiwari S/O Late Shri Gopal Sahai
Rajasthan High Court · (2025) 04 RAJ CK 0627
Rajasthan Non-Government Education Institutions Rules, 1993 - Rule 26
High Courts21 Apr 2025Dismissed
M/S Shree Madan Engineering Works Vs M/S Madan Engineering Works
Rajasthan High Court · (2025) 04 RAJ CK 0628
Income Tax Act, 1961 - Section 36(1)(iii), 260(a)
High Courts17 Apr 2025Allowed
M/S Samay Irrigation Private Limited Vs Union Of India
Rajasthan High Court · (2025) 04 RAJ CK 0626
Income Tax Act, 1961 - Section 147, 148A(d), 148A(b), 148, 151
High Courts09 Apr 2025Dismissed
DR. SHANKR LAL BAMANIA Vs STATE OF RAJASTHAN
Rajasthan High Court · (2025) 04 RAJ CK 0613
Income Tax Act, 1961 - Section 143(3), 153(A), 153(B), 153(C), 260(A), 271(AAB)
High Courts08 Apr 2025Rejected
Nirmal @ Mota Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0612
Representation of the People Act, 1951 - Section 80(A), 81, 83, 87, 100, 123(2)Conduct of Election Rules, 1967 - Section 100(1)(d)(i), 100(1)(d)(ii)Code Of Civil Procedure, 1908 - Section 151
High Courts08 Apr 2025Disposed of
Managing Committee D.A.V. Uchh Madhyamik Vs Smt Hemlata Khorwal And Anr
Rajasthan High Court · (2025) 04 RAJ CK 0625
Civil Procedure Code, 1908 - Order 43 Rule 1(r), Order 39 Rule 1, 2
High Courts07 Apr 2025Disposed of
Commissioner Of Income Tax Anr Vs Income Tax Settlement Ors
Rajasthan High Court · (2025) 04 RAJ CK 0624
High Courts07 Apr 2025Disposed of
Rajendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0611
The Border Security Force Act, 1968 - Section 11, 12, 19(B), 60, 61
High Courts03 Apr 2025Dismissed
Principal Commissioner Of Incme Tax-I Vs Shri Ashok Kumar Maheshwari
Rajasthan High Court · (2025) 04 RAJ CK 0623
Income Tax Act, 1961 - Section 115JB(2)(ii), 143(3), 147, 148
High Courts03 Apr 2025Disposed of
Khushi Deora Vs The State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0610
Motor Vehicles Act, 1988 - Section 140, 166
High Courts03 Apr 2025Rejected
SAMINA BANO @ SALMA Vs DIRECTOR, ELEMENTARY EDUCATION
Rajasthan High Court · (2025) 04 RAJ CK 0609
Madhya Pradesh Land Revenue Code, 1959 - Section 131, 131(1), 131(2), 242, 257
High Courts02 Apr 2025Disposed of
Sayar Devi Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0608
Indian Penal Code, 1860 - Section 107, 109, 306, 500, 501, 504Code of Criminal Procedure, 1973 - Section 161
High Courts01 Apr 2025Dismissed
Dr. Anil Paliwal Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0607
Constitution of India, 1950 - Article 356Code of Criminal Procedure, 1973 - Section 197(2), 197(1), 197