High Courts10 Jul 2025Allowed
Kartikey S/o Ramchandra Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0618
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 16
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 7 of 14
High Courts10 Jul 2025Disposed of
Kamal Kishore Soni Vs Indira Devi
Rajasthan High Court · (2025) 07 RAJ CK 0626
Evidence Act, 1872 - Section 45Code of Civil Procedure, 1908 - Section 11, Order 11 Rule 14
High Courts10 Jul 2025Dismissed
Suchitra Betiji Vs Vagish Kumar
Rajasthan High Court · (2025) 07 RAJ CK 0625
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Prevention of Corruption (Amended) Act, 2018 - Section 17, 17(A)
High Courts08 Jul 2025Disposed of
Sagar Kumar S/o Late Shri Hosiyar Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0624
High Courts07 Jul 2025Allowed
Roshan Yadav Vs Union Of India
Rajasthan High Court · (2025) 07 RAJ CK 0614
High Courts04 Jul 2025iii Special Appeal (Writ) No.182 of 2025 titled State of Rajasthan & Anr. v. Ramdeve Mali."
Babu Lal S/O Shri Natha Ram Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0617
Limitation Act, 1963 - Section 5Rajasthan Panchayati Raj Rules, 1996 - Rule 273
High Courts04 Jul 2025Disposed of
My Own Eco Energy Private Limited Vs Union of India
Rajasthan High Court · (2025) 07 RAJ CK 0615
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jul 2025Allowed
State Of Rajasthan Vs Chander Shekhar
Rajasthan High Court · (2025) 07 RAJ CK 0627
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 437, 439Indian Penal Code, 1860 - Section 302, 323, 201, 380, 394, 436, 449
High Courts19 Jun 2025Disposed of
Teeja Devi W/o Shri Hariram Vs State Of Rajasthan
Rajasthan High Court · (2025) 06 RAJ CK 0384
High Courts18 Jun 2025Allowed
Bhawani Pratap Singh @ Chintu Vs State Of Rajasthan
Rajasthan High Court · (2025) 06 RAJ CK 0381
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 16
High Courts17 Jun 2025Disposed of
Bhanwaru Khan S/o Rahim Khan Vs State Of Rajasthan
Rajasthan High Court · (2025) 06 RAJ CK 0385
Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 - Section 138
High Courts17 Jun 2025Disposed of
Lakshita Marketing Vs State And Anr
Rajasthan High Court · (2025) 06 RAJ CK 0380
Essential Commodities Act, 1955 - Section 2, 2(A), 3, 6(A)Oilfields (Regulation and Development) Act, 1948 - Section 5, 6
High Courts06 Jun 2025Dismissed
Chhote Lal Meena S/O Late Shri Roshan Lal Meena Vs Bhimrao Ambedkar Law University
Rajasthan High Court · (2025) 06 RAJ CK 0382
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 419, 420, 465, 467, 468, 471, 120(B)Rajasthan Public Examination(Measures for Prevention of Unfair Means in Recruitment) Act, 2022 - Section 3, 10
High Courts27 May 2025Allowed
Arjun Baljee Vs State Of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0603
Code of Criminal Procedure, 1973 - Section 313, 397, 401Indian Penal Code, 1860 - Section 279, 304(A), 337, 338
High Courts26 May 2025Disposed of
Mahipal Singh Vs Kundan Mal
Rajasthan High Court · (2025) 05 RAJ CK 0602
Constitution of India, 1950 - Article 21, 226Medical Termination of Pregnancy Act, 1971 - Section 3, 3(4)(a), 5Bharatiya Nyaya Sanhita, 2023 - Section 137(2)
High Courts23 May 2025Dismissed
Chunnilal Ji Purohit Vs Bhagwati Devi
Rajasthan High Court · (2025) 05 RAJ CK 0599
Code of Criminal Procedure, 1973 - Section 315Negotiable Instruments Act, 1881 - Section 138, 143
High Courts22 May 2025Disposed of
Madan Singh Vs State of Rajasthan
Rajasthan High Court · (2025) 05 RAJ CK 0600
Indian Penal Code, 1860 - Section 279, 304(A)Code of Criminal Procedure, 1973 - Section 313Motor Vehicles Act, 1988 - Section 133
High Courts19 May 2025Dismissed
Tabrej Pathan Son Of Shri Suleman Vs M/S Prince Motors
Rajasthan High Court · (2025) 05 RAJ CK 0605
Code of Civil Procedure, 1908 - Section 100, 109Specific Relief Act, 1963 - Section 16(c)
High Courts19 May 2025Disposed of
Shiv Charan Vs State
Rajasthan High Court · (2025) 05 RAJ CK 0606
Code of Civil Procedure, 1908 - Order 26 Rule 9, Order 39 Rule 1