CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2025

268 judgments · page 11 of 14

High Courts03 Mar 2025Disposed of

Pritika Gahlot Vs State Of Rajasthan

Rajasthan High Court · (2025) 03 RAJ CK 0677

Code of Criminal Procedure, 1973 - Section 202, 468, 482, 483Drugs and Cosmetics Act, 1940 - Section 16(i)(a), 17(a), 18(a)(i), 18(a)(vi), 19(3), 25(3), 27(b)(i), 27(d), 33(p), 34
Read judgment
High Courts27 Feb 2025Disposed of

Seema Vs State Of Rajasthan

Rajasthan High Court · (2025) 02 RAJ CK 0964

Rajasthan Non-Government Educational Institution Act, 1989 - Section 21Payment of Gratuity Act, 1972 - Section 2(q), 2(r), 4, 4(1), 4(5), 7, 7(7)Indian Penal Code, 1860 - Section 193, 196, 228
Read judgment
High Courts27 Feb 2025Allowed

Gopiram Agarwal Vs State Of Rajasthan

Rajasthan High Court · (2025) 02 RAJ CK 0962

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 36(a), 37, 42, 50Indian Evidence Act, 1872 - Section 45
Read judgment
High Courts25 Feb 2025Dismissed

Madhu Kanwar Vs State Of Rajasthan

Rajasthan High Court · (2025) 02 RAJ CK 0961

Constitution of India, 1950 - Article 14, 19(1)(g)Central Sales Tax Act, 1956 - Section 2(d), 3(a), 8, 8(3)(b), 9
Read judgment
High Courts20 Feb 2025Dismissed

Luvleena Vs State

Rajasthan High Court · (2025) 02 RAJ CK 0957

Rajasthan Tenancy Act, 1955 - Section 42, 42(B), 88, 175, 183(B)
Read judgment