High Courts28 Jan 2025Dismissed
Ajay Pal Singh Vs Canara Bank Andors
Rajasthan High Court · (2025) 01 RAJ CK 1648
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 13 of 14
High Courts27 Jan 2025Dismissed
Gurmukh Singh Vs Jodhpur Vidyut Vitran Nigam Limited
Rajasthan High Court · (2025) 01 RAJ CK 1668
Rajasthan Land Revenue Act, 1956 - Section 90(A)Constitution of India, 1950 - Article 14
High Courts25 Jan 2025Dismissed
Sumitra Tanwer Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1667
Constitution of India, 1950 - Article 14, 16, 21, 309Rajasthan Police Subordinate Service Rules, 1989 - Rule 2(A), 21, 23(A)Rajasthan Subordinate and Ministerial Services (Common Eligibility Test) Rules, 2022 - Rule 6
High Courts24 Jan 2025Allowed
Mranal Bhatia Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1666
Indian Penal Code, 1860 - Section 376, 120, 121, 122, 123, 124, 125, 126, 127, 128, 129, 130, 261-A, 224, 225, 231, 232, 303, 311, 328, 333, 376, 377, 383, 392, 402, 435, 440, 460
High Courts24 Jan 2025Disposed of
Shree Chaturbhuj Construction Buildcom Vs Union Of India
Rajasthan High Court · (2025) 01 RAJ CK 1646
Constitution of India, 1950 - Article 14
High Courts23 Jan 2025Allowed
Ram Chander Vs The State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1665
Constitution of India, 1950 - Article 21, 25, 47
High Courts22 Jan 2025Disposed of
Suo Motu- In The Matter Of Tackling The Issue Of Digital Arrest Scams Vs Union Of India
Rajasthan High Court · (2025) 01 RAJ CK 1645
Indian Penal Code, 1860 - Section 34, 323, 435
High Courts20 Jan 2025Dismissed
Lokesh Shrimali Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1664
Rajasthan Land Revenue Act, 1956 - Section 136
High Courts16 Jan 2025Disposed of
Pradeep Sharma Vs State And Ors
Rajasthan High Court · (2025) 01 RAJ CK 1663
Rajasthan Civil Service Rules, 1958 - Rule 17
High Courts16 Jan 2025Dismissed
Rajendra Singh Sharma S/O Late Shri Shobharam Sharma Vs Ganesh Kumar S/O Shri Baldev Singh B/C Jatav
Rajasthan High Court · (2025) 01 RAJ CK 1644
Hindu Succession Act, 1956 - Section 8Specific Relief Act, 1963 - Section 31Rajasthan Tenancy Act, 1955 - Section 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 207, 242
High Courts14 Jan 2025Disposed of
Suresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1662
High Courts13 Jan 2025Disposed of
Shuchi Pandey And Ors. Vs State And Ors.
Rajasthan High Court · (2025) 01 RAJ CK 1661
High Courts13 Jan 2025Dismissed
Astha Gaur Vs State Of Raj. And Anr.
Rajasthan High Court · (2025) 01 RAJ CK 1660
Central Civil Services (pension) rules, 2021 - Rule 26, 26(6)
High Courts10 Jan 2025Disposed of
Mamta Sharma Vs State And Ors.
Rajasthan High Court · (2025) 01 RAJ CK 1659
High Courts10 Jan 2025Disposed of
Bhairav Grih Nirman Sahakari Samiti Ltd Vs Ghashi Son Of Jagannath
Rajasthan High Court · (2025) 01 RAJ CK 1643
High Courts10 Jan 2025Disposed of
Rameshwar Prasad Sharma S/O Shri Vishnu Dutta Sharma, Vs The State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1642
High Courts09 Jan 2025Disposed of
Kalyan Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1658
High Courts09 Jan 2025Disposed of
Raju Lal Nat Vs State Of Rajasthan And Ors.
Rajasthan High Court · (2025) 01 RAJ CK 1657
High Courts09 Jan 2025Disposed of
Karan Singh Charan Son Of Shri Bal Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1641
Rajasthan Public Service Commission, 1976 - Rule 11, 16, 18, 20, 22
High Courts08 Jan 2025Disposed of
Pukhraj Purohit And Ors. Vs State Of Rajasthan And Ors.
Rajasthan High Court · (2025) 01 RAJ CK 1656