High Courts13 Feb 2025Disposed of

PARAS MINES AND MINERALS Vs UNION OF INDIA

Rajasthan High Court · (2025) 02 RAJ CK 0971

Negotiable Instruments Act, 1881 - Section 138, 143(A), 148Income Tax Act, 1961 - Section 158(BE)Terrorist and Disruptive Activities (Prevention) Act, 1987 - Section 20(4)(BB)
High Courts13 Feb 2025Disposed of

PADAM CHAND Vs L.I.C. And ORS

Rajasthan High Court · (2025) 02 RAJ CK 0952

Constitution of India, 1950 - Article 19(1)(B)Indian Penal Code, 1860 - Section 141, 143, 146, 147, 323, 342, 384, 447, 448, 504Code of Criminal Procedure, 1973 - Section 156(3)