High Courts28 Mar 2025Disposed of
Management Committee, Bharatiya Vidya Bhavan Vidyashram Vs Jai Singh Meena, S/O Mr. Bhiva Ram Meena
Rajasthan High Court · (2025) 03 RAJ CK 0676
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 10 of 14
High Courts27 Mar 2025Disposed of
Neeraj Kanwar Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0689
High Courts27 Mar 2025Dismissed
M/S Herbicides India Ltd Vs Assistant Commissioner
Rajasthan High Court · (2025) 03 RAJ CK 0675
Code of Criminal Procedure, 1973 - Section 174, 161, 174, 202, 372, 378Indian Penal Code, 1860 - Section 107, 306
High Courts26 Mar 2025Disposed of
Shri Gandhi Ucch Madhayamik,Gu Vs R N G E I Tribunal
Rajasthan High Court · (2025) 03 RAJ CK 0674
High Courts25 Mar 2025Disposed of
Kalu Singh Vs State
Rajasthan High Court · (2025) 03 RAJ CK 0688
Constitution of India, 1950 - Article 226
High Courts21 Mar 2025Disposed of
Ganesh Narayan Nayak Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0687
Life Insurance Corporation of India Regulations, 1960 - Section 21, 24, 30, 39
High Courts19 Mar 2025Disposed of
Santosh Devi Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0686
Rajasthan Service Rules, 1951 - Rule 103C(2)(xi), 91(3), 59
High Courts19 Mar 2025Disposed of
Multimetals Limited Vs Deputy Commissioner Of Income Tax
Rajasthan High Court · (2025) 03 RAJ CK 0673
Indian Penal Code, 1860 - Section 147, 148, 149, 323, 341
High Courts19 Mar 2025Disposed of
Rajani Products Vs Bhagwan Das Harwani S/O Unknown
Rajasthan High Court · (2025) 03 RAJ CK 0672
Indian Penal Code, 1860 - Section 383, 384, 385, 506
High Courts18 Mar 2025Disposed of
Jasnath Vs Bheek Nath And Ors.
Rajasthan High Court · (2025) 03 RAJ CK 0685
High Courts18 Mar 2025Disposed of
Dhanraj Goyal S/O Shri Babulal Goyal Vs Union Of India
Rajasthan High Court · (2025) 03 RAJ CK 0671
Indian Penal Code, 1860 - Section 147, 148, 149, 341, 436, 283, 269, 270, 336, 188, 498(A), 406, 323, 354
High Courts17 Mar 2025Disposed of
Mamta Devi @ Mamta Kumari Suthar Vs The State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0684
Rajasthan Panchayati Raj Rules, 2011 - Rule 8Rajasthan Scheduled Areas Subordinate, Ministerial and Class-IV Service Rules, 2014 - Rule 31
High Courts17 Mar 2025Allowed
Bheemsen Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0683
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 27, 47, 47(2)
High Courts17 Mar 2025Disposed of
Rohit Sharma Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0682
Constitution of India, 1950 - Article 21, 226Code of Criminal Procedure, 1973 - Section 273
High Courts12 Mar 2025Allowed
Ganesh Lal Parmar Vs Secretary (Admn.) Jodhpur Vidyut Vitran Nigam Limited
Rajasthan High Court · (2025) 03 RAJ CK 0681
Constitution of India, 1950 - Article 21, 22Code of Criminal Procedure, 1973 - Section 107, 151
High Courts07 Mar 2025Disposed of
Vikram Singh Indroi Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0692
Constitution of India, 1950 - Article 14, 19, 21, 226, 300(A)Indian Penal Code, 1860 - Section 120(B), 380, 384, 457Code of Criminal Procedure, 1973 - Section 145, 164, 173(2), 173(6), 173(8), 227, 228, 482
High Courts07 Mar 2025Disposed of
Pawan Gaur Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0691
High Courts06 Mar 2025Allowed
Suleman Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0680
Prevention of Corruption Act - Section 7, 11, 13(1)(d)(i), 13(1)(d)(ii), 20Code of Criminal Procedure, 1973 - Section 313, 437(A)
High Courts05 Mar 2025Disposed of
Baldev Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0679
Indian Penal Code, 1860 - Section 34, 143, 355, 323, 329, 354, 404, 406, 406, 420, 452, 341, 498(A), 120(B)Arms Act, 1959 - Section 27Code of Criminal Procedure, 1973 - Section 173