High Courts20 Nov 2025Disposed Of
Gopal Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1810
Constitution of India, 1950- Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 2 of 14
High Courts19 Nov 2025Disposed Of
Nakul Patidar & Ors Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1809
Constitution of India, 1950- Article 14, 226
High Courts18 Nov 2025Disposed Of
Mahiman Joshi Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1811
Code of Criminal Procedure, 1973- Section 173(3), 190, 200, 202
High Courts17 Nov 2025Disposed Of
Iqbal Hussain Vs Judge, Labour Court, Kota
Rajasthan High Court · (2025) 11 RAJ CK 1798
Industrial Disputes Act, 1947- Section 10, 25(F)
High Courts13 Nov 2025Disposed Of
Alok Kumar Chaturvedi Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1801
Indian Penal Code, 1860- Section 120(B), 323, 341, 406, 498(A)Hindu Marriage Act, 1955- Section 13(B)Code of Criminal Procedure, 1973- Section 156(3), 482
High Courts12 Nov 2025Disposed Of
Shyam Sundar Vaishnav Vs Rajasthan State Road Trans. Corporation Ltd
Rajasthan High Court · (2025) 11 RAJ CK 1808
Constitution of India, 1950- Article 227Industrial Disputes Act, 1947- Section 33(2)(b)
High Courts12 Nov 2025Disposed Of
Raj Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1800
Indian Penal Code, 1860- Section 272, 273, 420Prevention of Food Adulteration Act, 1954- Section 7, 16
High Courts11 Nov 2025Allowed
Ramesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1795
Indian Penal Code, 1860- Section 354Code of Criminal Procedure, 1973- Section 482Sexual Harassment of Women at Workplace Act, 2013- Section 27, 28
High Courts10 Nov 2025Allowed
Hemlata Kanwar Vs Hans Goswam
Rajasthan High Court · (2025) 11 RAJ CK 1804
High Courts10 Nov 2025Disposed Of
Subhash Chand Jai Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1802
Constitution of India, 1950- Article 226Rajasthan CCA Rules, 1958- Rule 16
High Courts07 Nov 2025Disposed Of
Pooranmal Yadav Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1797
Code of Criminal Procedure, 1973- Section 311Indian Penal Code, 1860- Section 376(2), 392, 506Evidence Act, 1872- Section 137, 138
High Courts07 Nov 2025Disposed Of
Sohan Bai Vs Union Of India
Rajasthan High Court · (2025) 11 RAJ CK 1796
Arbitration and Conciliation Act, 1996- Section 11(6), 12(5), 29(A), 31(A)
High Courts06 Nov 2025Disposed Of
Vinod Jeph Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1790
Rajasthan Panchayati Raj Act, 1994- Section 38(1), 38(3)
High Courts06 Nov 2025Disposed Of
Heera Lal Saini Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1789
Constitution of India, 1950- Article 226, 226(3)Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts04 Nov 2025Disposed Of
Jagdish Prasad Sharma Vs Jaipur Development Authority
Rajasthan High Court · (2025) 11 RAJ CK 1791
Constitution of India, 1950- Article 226, 227Jaipur Development Authority Act, 1982- Section 2, 3, 17, 32, 34, 83, 92Government of India Act, 1915- Section 107
High Courts04 Nov 2025Dismissed
Rameshwar Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1788
Constitution of India, 1950- Article 14Rajasthan Animal Husbandry Service Rules, 1963- Rule 20
High Courts04 Nov 2025Allowed
Ratan Devi Vs Shanti Lal
Rajasthan High Court · (2025) 11 RAJ CK 1787
Limitation Act, 1963- Article 134Code of Civil Procedure, 1908- Section 47, 115, 151, Order 21 Rule 95, Order 21 Rule 94, Order 21 Rule 84, Order 21 Rule 58
High Courts04 Nov 2025Dismissed
Swapan Kumar Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1786
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Prevention of Corruption Act, 1988- Section 7, 19, 19(3), 19(4), 20
High Courts01 Nov 2025Disposed Of
Surendra Sharma Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1785
Code of Criminal Procedure, 1973- Section 161, 173, 482Indian Penal Code, 1860- Section 363, 366, 376(2)Protection of Children from Sexual Offences Act, 2012- Section 5, 6