COURT ARCHIVE

Rajasthan High Court judgments, 1971

180 judgments · page 5 of 9

High Courts27 Jul 1971Allowed

Syed Abdul Latif Vs Kundo Mal and Others

Rajasthan High Court · AIR 1972 Raj 284 : (1971) 4 WLN 580

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 101, 102, 103, 104Limitation Act, 1963 — Article 67

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High Courts27 Jul 1971Allowed

Shri Gopal Industries Ltd. Vs The State of Rajasthan and Another

Rajasthan High Court · (1971) WLN 66

Rajasthan Sales Tax Act, 1954 — Section 15(1), 2(cc)

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High Courts27 Jul 1971

Balmukand Vs The State of Rajasthan and Others

Rajasthan High Court · (1971) WLN 373

Constitution of India, 1950 — Article 47

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High Courts26 Jul 1971Allowed

Smt. Ratan Devi Moondara Vs Jawarmal Sultanmal and Others

Rajasthan High Court · AIR 1972 Raj 67 : (1971) 4 WLN 289

Transfer of Property Act, 1882 — Section 53

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High Courts23 Jul 1971Dismissed

Tansukhlal Vs Union of India (UOI) and Others

Rajasthan High Court · (1971) WLN 281

Civil Procedure Code, 1908 (CPC) — Section 146, 48Constitution of India, 1950 — Article 14

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High Courts23 Jul 1971Partly Allowed

Gajendra Singh and Another Vs The Transport Appellate Tribunal, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1973 Raj 42

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 60Rajasthan Motor Vehicles Rules, 1990 — Rule 86

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High Courts21 Jul 1971Allowed

Smt. Naraini Vs Pyare Mohan

Rajasthan High Court · AIR 1972 Raj 25

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 68

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High Courts21 Jul 1971Allowed

Smt. Naraini Vs Pyaremohan

Rajasthan High Court · (1971) WLN 488

Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 68Penal Code, 1860 (IPC) — Section 497

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High Courts16 Jul 1971Allowed

Kanhaiyalal Vs Jagannath Singh and Others

Rajasthan High Court · AIR 1972 Raj 120 : (1971) 4 WLN 263

Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 32(8), 8

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High Courts16 Jul 1971Dismissed

Pana Singh Vs The State of Rajasthan and Others

Rajasthan High Court · (1971) RLW 498 : (1971) WLN 273

Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 3, 5

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High Courts13 Jul 1971Allowed

Bhagirath Vs Kaloo

Rajasthan High Court · (1971) RLW 556 : (1971) WLN 294

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High Courts09 Jul 1971

The State of Rajasthan Vs Khan Bahdur Hormuji Naneckji Dossabhoy Hormusji, Bhiwandiwala and Co.

Rajasthan High Court · (1971) WLN 31

Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 70

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High Courts08 Jul 1971

Commissioner of Income Tax Vs Jabarmal Dugar

Rajasthan High Court · (1972) 84 ITR 158 : (1971) RLW 496 : (1971) 4 WLN 284

Income Tax Act, 1961 — Section 37(1), 67(3)

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High Courts08 Jul 1971Dismissed

Manoharlal and Another Vs Bheerulal and Others

Rajasthan High Court · AIR 1972 Raj 31 : (1971) RLW 474 : (1971) 4 WLN 287

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 35

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High Courts07 Jul 1971

Yar Mohammad Vs Roshan Lal

Rajasthan High Court · (1971) WLN 41

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 7(4)

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High Courts05 Jul 1971Dismissed

Vednidhi Sharma Vs Director Tech. Edu. and Another

Rajasthan High Court · (1971) RLW 607 : (1971) WLN 302

Constitution of India, 1950 — Article 226

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High Courts27 Jun 1971

Capt. T.B.S. Thapar Vs Union of India (UOI) and Another

Rajasthan High Court · (1971) WLN 505

Constitution of India, 1950 — Article 226, 309

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High Courts08 Jun 1971

Chammu and Another Vs The State of Rajasthan

Rajasthan High Court · (1971) WLN 260

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 324, 380, 395, 397, 411

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High Courts29 May 1971

Ram Partap Vs The State of Rajasthan

Rajasthan High Court · (1971) RLW 523 : (1971) WLN 321

Constitution of India, 1950 — Article 14

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High Courts14 May 1971Dismissed

Shankarlal Vs Chimanlal and Others

Rajasthan High Court · (1971) RLW 362 : (1971) WLN 163

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107

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