High Courts22 Nov 1971Dismissed
Brimco Bricks, Bharatpur Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1972 Raj 145 : (1972) RLW 76
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(1), 3
COURT ARCHIVE
Rajasthan High Court judgments, 1971
180 judgments · page 2 of 9
High Courts19 Nov 1971
Indra and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1972) RLW 268 : (1971) WLN 686
Income Tax Act, 1961 — Section 256, 271, 274, 275, 297
High Courts15 Nov 1971Allowed
Dayalal and Another Vs Pyar Chand and Others
Rajasthan High Court · AIR 1972 Raj 149
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts12 Nov 1971
Arun Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 991 : (1971) 4 WLN 679
Penal Code, 1860 (IPC) — Section 386
High Courts12 Nov 1971Allowed
Firm Sadul Shahr Cotton Ginning and Pressing Factory Vs The Rajasthan State Electricity Board
Rajasthan High Court · AIR 1972 Raj 40 : (1972) RLW 1
Electricity (Supply) Act, 1948 — Section 18, 82Electricity Act, 1910 — Section 42, 56
High Courts10 Nov 1971
Employees State Insurance Corporation and Others Vs The Executive Engineer, P.W.D. ( B. and R.) and Others
Rajasthan High Court · (1971) WLN 599
Employees State Insurance Act, 1948 — Section 38, 40, 75, 82, 96Limitation Act, 1963 — Section 10
High Courts10 Nov 1971Dismissed
Sri Vasudeo Vs Ram Kishan and Others
Rajasthan High Court · AIR 1972 Raj 74
Conduct of Elections Rules, 1961 — Rule 56(6)Rajasthan Municipalities Act, 1959 — Section 38, 41(6)
High Courts10 Nov 1971Dismissed
Vasudeo and Others Vs Ramkishan and Others
Rajasthan High Court · (1972) RLW 7 : (1971) WLN 510
Constitution of India, 1950 — Article 133Representation of the People Act, 1951 — Section 100, 101, 128, 132, 80
High Courts09 Nov 1971Dismissed
Rameshwar Lal Amar Chand Choudhary Vs Commercial Co-operative Bank Ltd., Ajmer and Others
Rajasthan High Court · AIR 1972 Raj 46 : (1971) 4 WLN 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14
High Courts09 Nov 1971
Jarnail Singh Vs State of Rajasthan
Rajasthan High Court · (1971) CriLJ 907 : (1972) RLW 18 : (1971) 4 WLN 651
Penal Code, 1860 (IPC) — Section 376
High Courts07 Nov 1971Allowed
Mukanchand Vs The State of Rajasthan and Others
Rajasthan High Court · (1971) WLN 616
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Penal Code, 1860 (IPC) — Section 147, 427, 447
High Courts04 Nov 1971
Commissioner of Wealth-tax Vs Ridhkaran and Others
Rajasthan High Court · (1972) 84 ITR 705 : (1972) RLW 27 : (1971) 4 WLN 434
Wealth Tax Act, 1957 — Section 14(2), 16(1)
High Courts03 Nov 1971Dismissed
Prabhu Dayal Vs Purkharam and Another
Rajasthan High Court · (1971) WLN 693
Penal Code, 1860 (IPC) — Section 325Probation of Offenders Act, 1958 — Section 11, 3, 4, 6
High Courts03 Nov 1971
Commissioner of Income Tax Vs Smt. Suraj Bai
Rajasthan High Court · (1972) 84 ITR 774 : (1971) 4 WLN 429
High Courts01 Nov 1971Allowed
Udyog Mandir Vs The Judge, Labour Court and Another
Rajasthan High Court · (1972) RLW 85 : (1971) WLN 643
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33
High Courts01 Nov 1971
K.K. Bhatia and Another Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (1971) WLN 467
Constitution of India, 1950 — Article 226, 235, 320
High Courts29 Oct 1971Allowed
Hotilal Parasar Vs Director of Agriculture and Others
Rajasthan High Court · (1972) RLW 73 : (1971) WLN 639
Rajasthan Agricultural Produce Markets Act, 1961 — Section 7Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 32(11)
High Courts26 Oct 1971Dismissed
Hanumant Singh Vs The Union of India (UOI) and Others
Rajasthan High Court · (1972) RLW 127 : (1971) WLN 445
Army Act, 1950 — Section 3, 40Constitution of India, 1950 — Article 134, 226
High Courts25 Oct 1971
Shri Shamsher Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1971) WLN 442
Constitution of India, 1950 — Article 19, 22Penal Code, 1860 (IPC) — Section 109, 500, 504, 506